High Courts31 Mar 1997Allowed
Madan Lal Gupta Vs Food Corporation of India and Others
Allahabad High Court · (1997) 03 AHC CK 0054
Constitution of India, 1950 — Article 226Food Corporation of India Staff Regulations, 1971 — Regulation 15(1), 15(2)
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 70 of 93
High Courts31 Mar 1997
Smt. Ram Pyari and Others Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 519
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts31 Mar 1997
Mahesh Kumar Vs Lokendra Nath and Another
Allahabad High Court · (1997) 21 ACR 494
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts31 Mar 1997
Anil Kumar Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 454
Criminal Procedure Code, 1973 (CrPC) — Section 350, 82
High Courts31 Mar 1997
Smt. Vandana Jain, Director, Srishti Carriers (P.) Ltd. Vs Chief Judicial Magistrate and Others
Allahabad High Court · (1997) 21 ACR 794
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 420
High Courts31 Mar 1997Disposed Of
State of U.P. Vs Mohammad Rauf
Allahabad High Court · (1997) 21 ACR 526
Criminal Procedure Code, 1973 (CrPC) — Section 457Railway Property (Unlawful Possession) Act, 1966 — Section 8
High Courts28 Mar 1997Dismissed
Bhartiya Jeevan Bima Nigam and Another Vs Smt. Sudama Devi
Allahabad High Court · (1998) RD 688
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)
High Courts28 Mar 1997Dismissed
Natraj Chhabigrih Sigra Vs State of U.P. and Others
Allahabad High Court · (2013) 3 ADJ 542
Constitution of India, 1950 — Article 14, 226Uttar Pradesh Entertainments And Betting Tax Act, 1979 — Section 3(A)(1), 3A
High Courts28 Mar 1997Disposed Of
Mohd. Ahmad Vs State of U.P.and Another
Allahabad High Court · (1997) 03 AHC CK 0137
Penal Code, 1860 (IPC) — Section 120B, 419, 420
High Courts28 Mar 1997Dismissed
Ram Raksh Pal Singh Vs State of U.P.
Allahabad High Court · (1997) 03 AHC CK 0132
Constitution of India, 1950 — Article 226Uttar Pradesh Prisoners Release on Probation Act, 1938 — Section 2
High Courts28 Mar 1997Dismissed
Mumtaz Ahmad Vs Deputy Director of Education,Allahabad Region,Allahabad & Ors.
Allahabad High Court · (1997) 03 AHC CK 0095
High Courts28 Mar 1997Dismissed
Indu Prakash Singh Vs Superintendent, Dr. Tara Chand Hostel, University of Allahabad and Others
Allahabad High Court · (1997) 03 AHC CK 0027
High Courts27 Mar 1997
Walisher Khan alias Dunney and Others Vs State
Allahabad High Court · (1997) 21 ACR 457
Penal Code, 1860 (IPC) — Section 382
High Courts27 Mar 1997Disposed Of
Smt. Sita Devi Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 527
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts27 Mar 1997Dismissed
Ram Bahadur alias Pandit Vs State
Allahabad High Court · (1997) 03 AHC CK 0200
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts27 Mar 1997Allowed
Dr. Shivani Agarwal Vs State of U.P. and Others
Allahabad High Court · (1997) 03 AHC CK 0192
Constitution of India, 1950 — Article 14, 16, 19, 21, 226Uttar Pradesh Secondary Educational Service Commission (Removal of Difficulties) Order, 1981 — Section 14
High Courts27 Mar 1997Partly Allowed
Dr. Shivani Agarwal Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1998 All 16
Constitution of India, 1950 — Article 226
High Courts27 Mar 1997Partly Allowed
Ram Khilari Vs State of U.P.
Allahabad High Court · (1997) 03 AHC CK 0111
Penal Code, 1860 (IPC) — Section 380, 457
High Courts24 Mar 1997Disposed Of
Subhash; Gulab Singh; Anish and Another; Rais Ahmad; Ram Nakshatra Yadav; Nawal Pandey; Tapendra Singh; Mahesh Kumar Tiwari; Dilshad and Another; Aja Vs State of U.P.and Another
Allahabad High Court · (1997) 03 AHC CK 0128
Constitution of India, 1950 — Article 226Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 10, 2, 3, 8
High Courts21 Mar 1997Dismissed
Kumari Manisha Gupta Vs Vice-Chancellor, Sahuji Mahraj University of Kanpur and Others
Allahabad High Court · (1997) 03 AHC CK 0238