High Courts21 Nov 1990Disposed Of
Commissioner of Wealth-tax Vs Gaur Hari Singhania and Kailashpat Singhania
Allahabad High Court · (1991) 191 ITR 74
Wealth Tax Act, 1957 — Section 24, 24(6), 27Wealth Tax Rules, 1957 — Rule 1D
COURT ARCHIVE
Allahabad High Court judgments, 1990
781 judgments · page 8 of 40
High Courts21 Nov 1990Allowed
Sunder Vs State of U.P.
Allahabad High Court · (1990) 11 AHC CK 0069
Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 1990Disposed Of
Commissioner of Income Tax Vs Bhagat Shyam and Co.
Allahabad High Court · (1991) 98 CTR 169 : (1991) 188 ITR 608 : (1991) 55 TAXMAN 163
Income Tax Act, 1961 — Section 263
High Courts20 Nov 1990Allowed
Krishna Lal alias Kale Vs State
Allahabad High Court · (1990) 14 ACR 780
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 323, 324
High Courts20 Nov 1990Partly Allowed
Kundan Singh and Others Vs State of U.P.
Allahabad High Court · (1991) 15 ACR 192
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts20 Nov 1990
Commissioner of Income Tax Vs Inamullah
Allahabad High Court · (1991) 188 ITR 583
Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 271(1)
High Courts20 Nov 1990
Commissioner of Income Tax Vs Jagjiwan Patel Co.
Allahabad High Court · (1992) 101 CTR 176 : (1991) 188 ITR 563
Income Tax Act, 1961 — Section 187(2), 188
High Courts20 Nov 1990Allowed
Addl. Commissioner of Income Tax Vs Durga Prasad Kamta Prasad
Allahabad High Court · (1991) 99 CTR 157 : (1991) 188 ITR 573
Income Tax Act, 1961 — Section 43B
High Courts20 Nov 1990Allowed
Anirudh Rai Vs State of U.P.
Allahabad High Court · (1990) 11 AHC CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 452Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts20 Nov 1990Allowed
Yogendra Kumar Vs State of U.P.
Allahabad High Court · (1990) 11 AHC CK 0075
Arms Act, 1959 — Section 2(6), 25, 39
High Courts20 Nov 1990Allowed
Dr. Manbodh Pandey and Another Vs Chancellor, Kashi Vidya Pith and Others
Allahabad High Court · (1991) 1 AWC 368
Uttar Pradesh State Universities Act, 1973 — Section 31(10), 31(6), 31(7), 34, 37(7)
High Courts20 Nov 1990
Maruti Kishore Vs Anil Kumar Bhasin and Another
Allahabad High Court · (1991) 1 AWC 77
Contempt of Courts Act, 1971 — Section 12Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts20 Nov 1990
Commissioner of Income Tax Vs Jagiwan Patel Co.
Allahabad High Court · (1991) 55 TAXMAN 239
Income Tax Act, 1961 — Section 187, 188, 256(1)Partnership Act, 1932 — Section 42(c)
High Courts20 Nov 1990Dismissed
Anurag Sharma Vs Xth Additional District Judge and Others
Allahabad High Court · (1991) 1 AWC 232
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Uttar Pradesh Co-operative Societies Act, 1965 — Section 70
High Courts19 Nov 1990Dismissed
Shakira Bibi Vs Abdul Hai
Allahabad High Court · (1991) 2 DMC 539
Criminal Procedure Code, 1973 (CrPC) — Section 125, 399, 482
High Courts19 Nov 1990Dismissed
Additional Commissioner of Income Tax Vs Syntex Fabrics Ltd.
Allahabad High Court · (1991) 92 CTR 94 : (1991) 191 ITR 52
Income Tax Act, 1961 — Section 32, 33, 80J
High Courts19 Nov 1990Partly Allowed
Ram Singh Vs State of U.P.
Allahabad High Court · (1990) 11 AHC CK 0091
Penal Code, 1860 (IPC) — Section 297, 304A, 427
High Courts19 Nov 1990Dismissed
Chhotey Lal Vs Dist. Judge, and others
Allahabad High Court · AIR 1991 All 214 : (1990) 1 AWC 247 : (1991) RD 123
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24, Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8Limitation Act, 1963 — Article 137Succession Act, 1925 — Section 214
High Courts19 Nov 1990Allowed
Chandra Prakash Vs State
Allahabad High Court · (1990) 11 AHC CK 0072
Penal Code, 1860 (IPC) — Section 302
High Courts19 Nov 1990Disposed Of
Commissioner of Wealth-tax Vs M. Manal
Allahabad High Court · (1991) 191 ITR 60
Wealth Tax Act, 1957 — Section 27Wealth Tax Rules, 1957 — Rule 1D