High Courts16 Nov 1990

Mohammad Abbas Vs State of U.P.

Allahabad High Court · (1991) 15 ACR 38

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 115(D)