High Courts01 Jan 1990Dismissed

Satish Kumar Vs IInd Addl. District Judge and Others

Allahabad High Court · (1990) 1 AWC 532

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22, 34(8)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)