High Courts15 Nov 1990Dismissed
Commissioner of Income Tax Vs Goel Engineering Corporation
Allahabad High Court · (1991) 188 ITR 461
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Allahabad High Court judgments, 1990
781 judgments · page 10 of 40
High Courts15 Nov 1990
The State of U.P. and Others Vs Dhan Kunwar Alias Khema Devi and Others
Allahabad High Court · (1991) 2 ACC 673 : (1990) 1 AWC 319
High Courts15 Nov 1990Dismissed
Vijai Kumar Sharma and Others Vs State of U.P. and Others
Allahabad High Court · (1991) 1 DMC 244
Penal Code, 1860 (IPC) — Section 364, 498A
High Courts14 Nov 1990Dismissed
U.P. State Electricity Board and Another Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (1991) 1 AWC 80
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts14 Nov 1990Allowed
Bhuwnesh Chandra Nautiyal Vs State of U.P. and Others
Allahabad High Court · (1991) 1 AWC 26
Constitution of India, 1950 — Article 311(1)
High Courts14 Nov 1990Dismissed
Kisan Ghar Vs Commissioner of Income Tax
Allahabad High Court · (1991) 188 ITR 810
Income Tax Act, 1961 — Section 256, 3, 3(1)
High Courts14 Nov 1990Dismissed
Shitla Prasad Shyam Lal Vs Commissioner of Income Tax
Allahabad High Court · (1991) 96 CTR 150 : (1991) 188 ITR 514 : (1991) 55 TAXMAN 386
Income Tax Act, 1961 — Section 256(1)
High Courts14 Nov 1990Dismissed
Commissioner of Income Tax Vs Umrao Singh Mithai Lal
Allahabad High Court · (1991) 188 ITR 504 : (1991) 54 TAXMAN 387
Income Tax Act, 1961 — Section 37(2B)
High Courts14 Nov 1990Allowed
Commissioner of Income Tax Vs U.P. State Agro Industrial Corporation (No. 1)
Allahabad High Court · (1991) 188 ITR 370
Income Tax Act, 1961 — Section 80I, 80J
High Courts14 Nov 1990
Commissioner of Income Tax Vs Virmani Refrigeration and Storage Pvt. Ltd.
Allahabad High Court · (1991) 188 ITR 450 : (1991) 54 TAXMAN 260
Income Tax Act, 1961 — Section 215, 246
High Courts14 Nov 1990Allowed
Jagdish Vs State of U.P.
Allahabad High Court · (1990) 11 AHC CK 0090
Prevention of Food Adulteration Act, 1954 — Section 13(2)
High Courts14 Nov 1990Dismissed
Laxmi Electronic Corporation Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1991) 188 ITR 398
Income Tax Act, 1961 — Section 254(2), 256, 256(2), 263
High Courts14 Nov 1990Dismissed
State of U.P. Vs Bhup Singh
Allahabad High Court · (1990) 11 AHC CK 0073
Prevention of Food Adulteration Act, 1954 — Section 13(2)
High Courts14 Nov 1990Allowed
Ali Hassan and Anr. Vs State of U.P.
Allahabad High Court · (1990) 11 AHC CK 0053
Penal Code, 1860 (IPC) — Section 161, 165(a)Prevention of Corruption Act, 1947 — Section 5(2), 6
High Courts14 Nov 1990Allowed
L.M. Trivedi Vs IIIrd Additional District Judge and Others
Allahabad High Court · (1991) 1 AWC 332
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 21, 21(1), 21(7), 22
High Courts14 Nov 1990Dismissed
Kumari Archana Gupta and Others Vs Bhikhan Singh
Allahabad High Court · (1991) 1 AWC 60
Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(4), 30, 30(1), 39
High Courts14 Nov 1990
Ale Hasan and Another Vs State of U.P.
Allahabad High Court · (1991) 15 ACR 44
Penal Code, 1860 (IPC) — Section 161, 165(A)Prevention of Corruption Act, 1988 — Section 5(2)
High Courts13 Nov 1990Dismissed
B.K. Electronics Wires and Another Vs The Additional Commissioner, Meerut Region and Others
Allahabad High Court · (1991) 1 AWC 73 : (1991) RD 14
Limitation Act, 1963 — Section 5Uttar Pradesh Land Revenue Act, 1901 — Section 172, 173, 210Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 281, 282, 283, 284, 285
High Courts13 Nov 1990Allowed
Indrajit Singh Vs State of Uttar Pradesh and others
Allahabad High Court · AIR 1991 All 228 : (1990) 1 AWC 426
Arms Act, 1959 — Section 17Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 302, 307, 451, 504, 506
High Courts13 Nov 1990Dismissed
Commissioner of Income Tax Vs Tableware Craft Cottage
Allahabad High Court · (1991) 188 ITR 350
Income Tax Act, 1961 — Section 256, 271(1)