High Courts28 Nov 1990Dismissed
Pankaj Singh Vs Labour Commissioner and Others
Allahabad High Court · (1991) 1 AWC 117
Contempt of Courts Act, 1971 — Section 12, 2
COURT ARCHIVE
Allahabad High Court judgments, 1990
781 judgments · page 6 of 40
High Courts28 Nov 1990
Netrapal Giri Vs Arvind Kumar Goswami and Another
Allahabad High Court · (1991) 15 ACR 149
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 380, 406, 457
High Courts28 Nov 1990Dismissed
Laxmi Narain Gupta and Others Vs Maha Narain Kapoor and Others
Allahabad High Court · (1991) 1 AWC 195
High Courts27 Nov 1990Partly Allowed
State of U.P. Vs Illam Singh and Others
Allahabad High Court · (1990) 14 ACR 783
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 330
High Courts27 Nov 1990Disposed Off
Om Prakash Tandon (HUF) Vs Commissioner of Income Tax
Allahabad High Court · (1991) 189 ITR 65
Income Tax Act, 1961 — Section 256(1)
High Courts27 Nov 1990Allowed
Ram Anoop Vs State of U.P.
Allahabad High Court · (1990) 11 AHC CK 0070
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts27 Nov 1990
Commissioner of Income Tax Vs Chander Prakash
Allahabad High Court · (1991) 188 ITR 654
Income Tax Act, 1961 — Section 271(1)
High Courts27 Nov 1990Allowed
Kumari Savita Singh Vs Board of High School and Intermediate Education
Allahabad High Court · (1991) 1 AWC 7
High Courts27 Nov 1990Allowed
Ashfaq Hussain Vs Entram Hussain and Others
Allahabad High Court · (1991) CriLJ 747
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 397Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 397Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 397
High Courts27 Nov 1990
Nasrat Ullah and Another Vs The State of U.P. and Another
Allahabad High Court · (1991) 15 ACR 74
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 190, 190(1), 313Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 452
High Courts27 Nov 1990
Smt. Ram Kali and Another Vs State of U.P. and Another
Allahabad High Court · (1991) 15 ACR 86
Penal Code, 1860 (IPC) — Section 323, 324, 504
High Courts26 Nov 1990Allowed
Mahendra Kumar Agarwal Vs Satyandra Kumar Varshney
Allahabad High Court · (1991) 1 AWC 101
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts26 Nov 1990Dismissed
Shiv Charan Vs Lala Mithan Lal and Others
Allahabad High Court · (1991) 1 AWC 204 : (1991) RD 126
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 9 Rule 13
High Courts26 Nov 1990Dismissed
Khem Karan and Others Vs State of U.P.
Allahabad High Court · (1991) CriLJ 2138
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 107, 114, 302, 304, 307
High Courts26 Nov 1990
Commissioner of Income Tax Vs Indralok Picture Palace
Allahabad High Court · (1991) 188 ITR 730
Income Tax Act, 1961 — Section 187(2)
High Courts26 Nov 1990Dismissed
Dhondhai and Ors. Vs Sharda Devi & Ors.
Allahabad High Court · (1990) 11 AHC CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 195, 398, 482
High Courts26 Nov 1990Dismissed
Sri Harbans Kumar Vs State of U.P.& Anr.
Allahabad High Court · (1990) 11 AHC CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 482
High Courts26 Nov 1990Disposed Of
Narain Das Jain Vs Commissioner of Wealth-tax
Allahabad High Court · (1991) 191 ITR 126
Wealth Tax Act, 1957 — Section 14, 14(1), 14(2), 18, 18(2)
High Courts26 Nov 1990Dismissed
Commissioner of Income Tax Vs J.P. Engineering Works
Allahabad High Court · (1991) 191 ITR 153
Income Tax Act, 1961 — Section 256
High Courts26 Nov 1990Allowed
Shabir Hussain and Others Vs Abdul Rehman and Others
Allahabad High Court · (1991) ACJ 858 : (1990) 1 AWC 50
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226