High Courts06 Aug 1984Partly Allowed
Baba Jamuna Das Mahanth Vs Prescribed Authority, Urban Land Ceiling and Others
Allahabad High Court · AIR 1984 All 357
Urban Land (Ceiling and Regulation) Act, 1976 — Section 19(1)
COURT ARCHIVE
Allahabad High Court judgments, 1984
645 judgments · page 18 of 33
High Courts06 Aug 1984Allowed
Shanti Devi Vs District Judge, Gonda & Others
Allahabad High Court · (1984) 08 AHC CK 0045
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(7)
High Courts06 Aug 1984Dismissed
Rajendra Prasad & Another Vs Suraj Mukhi Singh Others
Allahabad High Court · (1984) 08 AHC CK 0041
Arbitration Act, 1940 — Section 11, 20, 31, 34, 5
High Courts06 Aug 1984Dismissed
State of U.P. Vs Sada Nand Misra and Another
Allahabad High Court · (1984) AWC 112 Supp
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 323, 325, 328, 34Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 19
High Courts06 Aug 1984Allowed
Shiv Lal Vs Board of Revenue and Others
Allahabad High Court · (1985) AWC 17 : (1985) RD 66
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 193, 198, 198(1), 198(2), 198(3)
High Courts03 Aug 1984Allowed
Bhagwan and Others Vs Kishan Singh
Allahabad High Court · (1985) ACR 126
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 208, 482Penal Code, 1860 (IPC) — Section 395, 397
High Courts03 Aug 1984Allowed
Abid Ali and Others Vs The Town Area Committee and Another
Allahabad High Court · (1984) AWC 461 Supp
Uttar Pradesh Municipalities Act, 1916 — Section 220, 293, 298, 298(1), 298(2)Uttar Pradesh Town Areas Act, 1914 — Section 14, 14(2)
High Courts03 Aug 1984Allowed
Mohd.Siddique Vs State of U.P.& Others
Allahabad High Court · (1984) 08 AHC CK 0042
Essential Commodities Act, 1955 — Section 3
High Courts03 Aug 1984
Swadeshi Polytex Limited Vs Swadeshi Mining and Manufacturing Co. Ltd.
Allahabad High Court · (1987) 62 CompCas 683
Companies Act, 1956 — Section 108A, 108B, 108C, 108E, 108FIncome Tax (Certificate Proceedings) Rules, 1962 — Rule 37
High Courts02 Aug 1984Partly Allowed
Ram Saroop Bajpai and Others Vs Arjun Das Parmanand and Another
Allahabad High Court · AIR 1985 All 110
Motor Vehicles Act, 1939 — Section 110B
High Courts02 Aug 1984Dismissed
The Collector Vs Ratan Shankar Prasad
Allahabad High Court · (1984) AWC 221 Supp
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 18, 23, 23(1), 23(2), 4
High Courts02 Aug 1984Dismissed
The Collector Vs Ratan Shanker Prasad
Allahabad High Court · AIR 1984 All 330
Land Acquisition Act, 1894 — Section 18, 23, 23(1), 23(2), 4
High Courts01 Aug 1984
Shamsher Singh Vs State of U.P. and Others
Allahabad High Court · (1984) 08 AHC CK 0083
High Courts01 Aug 1984Partly Allowed
Bishambhar Dayal and Another Vs Vishwanath Agarwal
Allahabad High Court · (1984) AWC 189 Supp
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2Contract Act, 1872 — Section 25(3)Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts01 Aug 1984Partly Allowed
Bishambhar Dayal (deceased by L.Rs.) and Others Vs Vishwanath Agarwal
Allahabad High Court · AIR 1985 All 12
Contract Act, 1872 — Section 25(3)Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts01 Aug 1984Allowed
Chimakka Begam Vs Prescribed Authority (Ceiling) & Others
Allahabad High Court · (1984) 08 AHC CK 0044
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11(1)
High Courts01 Aug 1984Allowed
Ram Narain Tewari Vs Joint General Manager (Admn-Personnel) and Another
Allahabad High Court · (1984) 08 AHC CK 0043
Constitution of India, 1950 — Article 311(1)
High Courts31 Jul 1984Dismissed
Jhabboo Lal Kesara Rolling Mills Vs Union of India (UOI) and Others
Allahabad High Court · (1985) 19 ELT 367
Central Excise Rules, 1944 — Rule 226Central Excises and Salt Act, 1944 — Section 35, 36Limitation Act, 1963 — Section 5
High Courts31 Jul 1984Allowed
Paras Nath & Others Vs D.D.C.& Others
Allahabad High Court · (1984) 07 AHC CK 0026
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(a)
High Courts30 Jul 1984Allowed
Indu Engineering and Textiles Ltd. Vs Commissioner, Agra Division and Others
Allahabad High Court · AIR 1984 All 334
Limitation Act, 1963 — Section 5Uttar Pradesh Land Revenue Act, 1901 — Section 4(8), 4(9)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 331, 341