High Courts27 Aug 1984
Ram Chandra Misra Vs State of U.P.
Allahabad High Court · (1982) 8 ACR 419
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 319(1), 342, 482Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Allahabad High Court judgments, 1984
645 judgments · page 16 of 33
High Courts27 Aug 1984Dismissed
Mohd. Faiyaz Ali Khan Vs Mohd. Mubarak Ali Khan and Others
Allahabad High Court · (1984) AWC 429 Supp
Constitution (Fifteenth Amendment) Act, 1963 — Section 8Constitution of India, 1950 — Article 1, 1(2), 1(3), 124, 214
High Courts24 Aug 1984Allowed
Panna Lal Sonkar Vs The Prescribed Authority (Munsif West) and Another
Allahabad High Court · (1984) AWC 401 Supp
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1), 7F
High Courts24 Aug 1984Allowed
Bijoy Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (1984) AWC 408 Supp
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14(11), 14(13), 14(15), 14(17)
High Courts24 Aug 1984Allowed
Tirmal Singh Vs Sadhan Sahkari Samiti Ltd. and Others
Allahabad High Court · (1985) AWC 164
Uttar Pradesh Co-operative Societies Act, 1965 — Section 2, 34, 95A, 95A(2)
High Courts24 Aug 1984
Jai Prakash Vs State of U.P.
Allahabad High Court · (1982) 8 ACR 406
Criminal Procedure Code, 1973 (CrPC) — Section 12AC, 169, 190, 190(1), 193Essential Commodities Act, 1955 — Section 11, 12A, 3, 7, 8Essential Supplies (Temporary Powers) Act, 1946 — Section 11
High Courts23 Aug 1984Allowed
Zahir Hasan Vs Sub-Divisional Magistrate and Others
Allahabad High Court · (1984) 08 AHC CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1B), 147, 147(3)
High Courts23 Aug 1984Allowed
Smt. Jai Bala Naithani Vs State of U.P. and Others
Allahabad High Court · (1984) AWC 294 Supp
Constitution of India, 1950 — Article 226Uttar Pradesh Subordinate Educational (Trained Graduates Grade) Service Rules, 1983 — Rule 4, 4(4)
High Courts23 Aug 1984
Abdul Wahab and Another Vs Chandra Prakash
Allahabad High Court · (1985) 1 ACC 1 : (1986) ACJ 1087
Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1939 — Section 110D
High Courts23 Aug 1984
Tara Chand Vs State
Allahabad High Court · (1984) 08 AHC CK 0002
Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 44
High Courts22 Aug 1984Dismissed
Smt. Haseen Bano Vs Mohammad Husain and Others
Allahabad High Court · (1984) AWC 316 Supp
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts21 Aug 1984
Raju alias Rajesh Vs State of U.P.
Allahabad High Court · (1984) 08 AHC CK 0081
Penal Code, 1860 (IPC) — Section 302
High Courts21 Aug 1984Dismissed
Khilari Singh Vs District Judge and Others
Allahabad High Court · (1984) AWC 433 Supp
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Constitution of India, 1950 — Article 226
High Courts21 Aug 1984Dismissed
Commissioner of Sales Tax Vs Harkut Udyog
Allahabad High Court · (1985) 58 STC 334
High Courts21 Aug 1984Disposed Of
Ziledar Singh (Dead -- Substituted by his LRs.) Vs Prescribed Authority, Ceiling, Bahraich & Others
Allahabad High Court · (1984) 08 AHC CK 0054
Limitation Act, 1963 — Section 5
High Courts21 Aug 1984Dismissed
Damodar Das (deceased by L. R''s) Vs Gurcharan Kapoor and Others
Allahabad High Court · AIR 1984 All 398
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 16, Order 21 Rule 16, Order 21 Rule 54, Order 38 Rule 11
High Courts21 Aug 1984
Chaturbhuj Vs M.A. Khan
Allahabad High Court · (1984) 08 AHC CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379
High Courts17 Aug 1984Allowed
Ram Ajore Jaiswal Vs State Transport Appellate Tribunal and Others
Allahabad High Court · AIR 1984 All 366
Motor Vehicles Act, 1939 — Section 61(2), 62(2), 63, 68F, 68G(1)
High Courts17 Aug 1984Allowed
Ram Swarup Gaur and Another Vs Ratiram
Allahabad High Court · AIR 1984 All 369
Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 54
High Courts16 Aug 1984Allowed
Akhtarul Hasan Ansari Vs The Registrar Cooperative Societies and Others
Allahabad High Court · (1984) AWC 629 Supp
Uttar Pradesh Co-operative Societies Act, 1965 — Section 131(3), 131(4), 14, 14(1), 14(2)Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 24, 26