High Courts16 Aug 1984
Pran Nath Duggal Vs State of U.P. and Others
Allahabad High Court · (1984) AWC 225 Supp
Urban Land (Ceiling and Regulation) Act, 1976 — Section 1(2), 10, 19(1), 2, 3Urban Land (Ceiling and Regulation) Rules, 1976 — Rule 3
COURT ARCHIVE
Allahabad High Court judgments, 1984
645 judgments · page 17 of 33
High Courts16 Aug 1984Allowed
Smt. Sukhia alias Saraswati and Another Vs Ishwar Satdal Shive Thakur
Allahabad High Court · (1984) AWC 467 Supp
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 43 Rule 1, Order 47 Rule 7, Order 47 Rule 7(1), Order 9 Rule 9
High Courts16 Aug 1984Allowed
Anant Ram Vs State
Allahabad High Court · (1984) AWC 267 Supp
Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts14 Aug 1984
Farhat Ullah Vs Collector and Others
Allahabad High Court · (1984) AWC 436 Supp
Uttar Pradesh Bhoomi Evam Jal Sanrakshan Adhiniyam, 1963 — Section 14, 16, 16(1), 16(6), 16(8)
High Courts13 Aug 1984Allowed
Jagannath Singh Vs D.D.C.& Others
Allahabad High Court · (1984) 08 AHC CK 0050
Forest Act, 1927 — Section 20, 4Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117
High Courts13 Aug 1984Dismissed
Bhagwan Das Gupta Vs Harish Chandra Ahooja & Another
Allahabad High Court · (1984) 08 AHC CK 0049
Evidence Act, 1872 — Section 17
High Courts13 Aug 1984
Commissioner of Income Tax Vs Ahmad Hussain
Allahabad High Court · (1985) 44 CTR 303 : (1984) 150 ITR 373 : (1985) 22 TAXMAN 559
Income Tax Act, 1961 — Section 49A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts10 Aug 1984Allowed
Mahfuzul Rahman Vs State of U.P.& Others
Allahabad High Court · (1984) 08 AHC CK 0051
Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1981 — Section 11(2)
High Courts10 Aug 1984
Phool Singh and Others Vs State of U.P. and Another
Allahabad High Court · (1984) 08 AHC CK 0020
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 191, 192, 193Penal Code, 1860 (IPC) — Section 147, 302, 323, 342, 448
High Courts10 Aug 1984Allowed
Satyendra Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (1984) AWC 459 Supp
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 17, 4Uttar Pradesh Tenancy Act, 1939 — Section 3(9)
High Courts09 Aug 1984Allowed
Chakradhar Singh Vs District Judge & Others
Allahabad High Court · (1984) 08 AHC CK 0047
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 37
High Courts09 Aug 1984
Nagar Swasthya Adhikari Vs Mohammad Rafiq
Allahabad High Court · (1985) ACR 122
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts08 Aug 1984Dismissed
Chandrabhan Singh Vs Smt. Kastoori
Allahabad High Court · (1984) 08 AHC CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts08 Aug 1984Allowed
Union of India (UOI) Vs Kailash Chand Jain and Company
Allahabad High Court · AIR 1985 All 21
Railways Act, 1890 — Section 77B, 77B(1)
High Courts08 Aug 1984Allowed
Devi Shankar & Others Vs Deputy Director of Consolidation & Others
Allahabad High Court · (1984) 08 AHC CK 0046
Evidence Act, 1872 — Section 17
High Courts08 Aug 1984Allowed
Amitab Chaudhary Vs District Judge, Allahabad and Another
Allahabad High Court · AIR 1985 All 7
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts07 Aug 1984Allowed
Vishanu Kumar Agarwal Vs The Chancellor (Governor), Meerut University and Others
Allahabad High Court · AIR 1984 All 375
Uttar Pradesh State Universities Act, 1973 — Section 31, 50(1), 74(2)
High Courts07 Aug 1984Dismissed
Commissioner of Sales Tax Vs Prayag Ice and Oil Mills
Allahabad High Court · (1986) 61 STC 81
High Courts07 Aug 1984Allowed
State of U.P. Vs The District Judge and Another
Allahabad High Court · AIR 1984 All 352
Constitution of India, 1950 — Article 254Land Acquisition Act, 1894 — Section 16, 17, 4, 6Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 2, 42
High Courts06 Aug 1984
Imam Baksh Vs State of U.P.
Allahabad High Court · (1984) 08 AHC CK 0082
Constitution of India, 1950 — Article 39