COURT ARCHIVE

Allahabad High Court judgments, 1984

645 judgments · page 33 of 33

High Courts02 Jan 1984Allowed

Tharoo Mal Vs Pilibhit Cooperative Housing Society

Allahabad High Court · (1984) AWC 22 Supp

Land Acquisition Act, 1894 — Section 41Specific Relief Act, 1963 — Section 38, 41Land Acquisition Act, 1894 — Section 41

High Courts02 Jan 1984Dismissed

Allahabad High Court · (1985) 22 TAXMAN 339

Companies Act, 1956 — Section 2(35)Income Tax Act, 1961 — Section 143(2), 144, 146, 256(1), 256(2)Limitation Act, 1963 — Section 5

High Courts02 Jan 1984Dismissed

Allahabad High Court · AIR 1984 All 174

Contract Act, 1872 — Section 55, 73, 74

High Courts02 Jan 1984Dismissed

Allahabad High Court · (1984) AWC 45 Supp

Contract Act, 1872 — Section 73, 74Contract Act, 1872 — Section 73, 74Contract Act, 1872 — Section 73, 74

High Courts02 Jan 1984Allowed

Allahabad High Court · (1985) ACJ 37

Motor Vehicles Act, 1939 — Section 110D, 96(2)