High Courts27 Jul 1984Allowed
Chandra Prakash Singhal Vs Commissioner of Sales Tax
Allahabad High Court · (1985) 58 STC 86
Central Sales Tax Act, 1956 — Section 11, 14, 15
COURT ARCHIVE
Allahabad High Court judgments, 1984
645 judgments · page 19 of 33
High Courts27 Jul 1984Allowed
Ram Naresh Vs D.D.C.& Others
Allahabad High Court · (1984) 07 AHC CK 0017
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts26 Jul 1984Dismissed
Bishambhar Singh and Others Vs State Transport Appellate Tribunal and Others
Allahabad High Court · AIR 1984 All 355 : (1984) AWC 595 Supp
Motor Vehicles Act, 1939 — Section 43A, 48
High Courts26 Jul 1984Dismissed
Banshi Dhar and Others Vs Ram Surat and Others
Allahabad High Court · AIR 1985 All 10
Allahabad High Court Rules, 1952 — Rule 36Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Jul 1984Allowed
Sushila Devi & Others Vs Deputy Director of Consolidation & Others
Allahabad High Court · (1984) 07 AHC CK 0021
Limitation Act, 1963 — Section 18Transfer of Property Act, 1882 — Section 60
High Courts26 Jul 1984Dismissed
U.P. Government Central Dairy Farm Vs Commissioner of Sales Tax
Allahabad High Court · (1985) 59 STC 45
High Courts26 Jul 1984Allowed
Mahavir Prasad Verma Vs Union of India (UOI) and Others
Allahabad High Court · (1984) AWC 449 Supp
High Courts25 Jul 1984Partly Allowed
State of U.P. Vs Mangal Sen and Another
Allahabad High Court · (1984) AWC 439 Supp
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 3, 33, 4, 4(9)
High Courts25 Jul 1984Allowed
Bhusaili Vs Deputy Director of Consolidation & Others
Allahabad High Court · (1984) 07 AHC CK 0019
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts25 Jul 1984Allowed
Rama Devi and Another Vs Ram Prakash and Others
Allahabad High Court · AIR 1985 All 17
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114(1)
High Courts25 Jul 1984Allowed
Sri Ram Mahadeo Flour and Oil Mills Vs The Cantonment Board and Another
Allahabad High Court · AIR 1984 All 384
Cantonments Act, 1924 — Section 84, 85, 86, 87, 88
High Courts24 Jul 1984Dismissed
Hari Om Prakash Agarwal Vs Union of India (UOI) and Others
Allahabad High Court · (1984) AWC 454 Supp
Constitution of India, 1950 — Article 226
High Courts23 Jul 1984Partly Allowed
Sheo Prasad Vs State of U.P.
Allahabad High Court · (1984) 07 AHC CK 0042
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts23 Jul 1984Dismissed
S.K. Agarwal and Company and Others Vs Sailesh Chand Agarwal and Others
Allahabad High Court · AIR 1984 All 293
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 17, 115
High Courts23 Jul 1984
Committee of Management, Rani Laxmi Bai Girls Inter College Vs Director of Education and Others
Allahabad High Court · (1984) AWC 716 Supp
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16GG
High Courts20 Jul 1984
Srikant Srivastava Vs State of Uttar Pradesh and Another
Allahabad High Court · (1985) ACR 244
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 240, 249, 362Penal Code, 1860 (IPC) — Section 409
High Courts19 Jul 1984Allowed
Sita Ram and Others Vs Special Judicial Magistrate and Another
Allahabad High Court · (1985) ACR 187
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 352, 392, 395, 396, 397
High Courts19 Jul 1984Dismissed
The Punjab National Bank Vs Lalji Tandon
Allahabad High Court · AIR 1984 All 381
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts19 Jul 1984Allowed
Zajbal Nisa Vs Bachu & Others
Allahabad High Court · (1984) 07 AHC CK 0020
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A
High Courts19 Jul 1984Dismissed
Narain Singh Vs State of U.P. and Others
Allahabad High Court · (1984) AWC 490 Supp
Uttar Pradesh Excise Act, 1910 — Section 11Uttar Pradesh Excise Rules — Rule 328, 6