High Courts03 Nov 1980Allowed
Ganga Electricals Vs State
Allahabad High Court · (1981) AWC 15
Essential Commodities Act, 1955 — Section 6, 6A, 7, 7C
COURT ARCHIVE
Allahabad High Court judgments, 1980
640 judgments · page 6 of 32
High Courts31 Oct 1980Dismissed
Ram Krishna Singh Vs Arjun Singh and Others
Allahabad High Court · (1980) AWC 687
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts30 Oct 1980Dismissed
Pooran Chand Vs Pravin Gupta
Allahabad High Court · (1980) 10 AHC CK 0024
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts30 Oct 1980Dismissed
Gayatri Devi and another Vs District Judge, Gorakhpur
Allahabad High Court · (1980) 10 AHC CK 0021
Constitution of India, 1950 — Article 226
High Courts30 Oct 1980Dismissed
Tejdhari and Others Vs Baul and Others
Allahabad High Court · AIR 1981 All 47
Land Acquisition Act, 1894 — Section 30, 53
High Courts30 Oct 1980Allowed
Hari Narain Mani Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1981) AWC 65 : (1981) RD 72
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11A, 20, 48, 9(1)
High Courts29 Oct 1980Allowed
Committee of Management of Sri Mahraj Singh Adarsh Vidyalaya Vs State of Uttar Pradesh and Others
Allahabad High Court · (1980) AWC 714
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5(2), 6(1)
High Courts29 Oct 1980Allowed
Ghana Nanda Vs IVth Additional District Judge and Others
Allahabad High Court · (1980) AWC 692
Uttar Pradesh Regulation of Money Lending Act, 1976 — Section 18, 26, 26(4), 7Uttar Pradesh Regulation of Money Lending Rules, 1976 — Rule 16, 19
High Courts29 Oct 1980
Raj Kumar Vs State of U.P. and Another
Allahabad High Court · (1980) ACR 452
Criminal Procedure Code, 1973 (CrPC) — Section 319(3), 482Prevention of Food Adulteration Act, 1954 — Section 16, 17, 20, 20A, 7
High Courts28 Oct 1980Disposed Off
U.P. Hotel and Restaurants Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1981) 20 CTR 173 : (1981) 127 ITR 660
Income Tax Act, 1961 — Section 215, 80J, 80J(6)Income Tax Rules, 1962 — Rule 18
High Courts28 Oct 1980Allowed
Ganga Din Vs District Judge, Pratapgarh and others
Allahabad High Court · (1980) 10 AHC CK 0025
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 6
High Courts28 Oct 1980Allowed
Prakash Narain Vs Additional District Judge and Others
Allahabad High Court · AIR 1981 All 120 : (1981) AWC 57
Civil Procedure Code, 1908 (CPC) — Section 35B
High Courts27 Oct 1980Dismissed
Mahabir Prasad Chhatri and Another Vs Madho Prasad Tandon
Allahabad High Court · (1980) AWC 626
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(1), 20(2), 29A, 3
High Courts27 Oct 1980Dismissed
Dhan Singh and Another Vs Baboo Ram and Others
Allahabad High Court · AIR 1981 All 1 : (1980) AWC 680
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 38 Rule 9, 100, 64
High Courts27 Oct 1980Allowed
Arya Chemicals Vs State of U.P. and Another
Allahabad High Court · (1982) 49 STC 130
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226
High Courts25 Oct 1980Allowed
Ram Jiai Vs Deputy Director of Consolidation and others
Allahabad High Court · (1980) 10 AHC CK 0019
Transfer of Property Act, 1882 — Section 41Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 49
High Courts25 Oct 1980Dismissed
Raghubir Singh and Others Vs Town Area Committee and Others
Allahabad High Court · (1980) AWC 673
Uttar Pradesh Town Area Circumstances and Properties Tax (Assessment and Collection) Rules — Rule 10, 10(2), 5, 7, 8Uttar Pradesh Town Areas Act, 1914 — Section 14, 15, 15A, 15B, 15B(3)
High Courts24 Oct 1980Dismissed
COMMISSIONER OF INCOME TAX Vs GLORIOUS SHOE FACTORY.
Allahabad High Court · (1981) 21 CTR 78
Income Tax Act, 1961 — Section 256, 41
High Courts24 Oct 1980Allowed
Ali Khan Vs Ram Prasad and Another
Allahabad High Court · (1981) AWC 17 : (1981) RD 41
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 27, 42A, 49, 52Uttar Pradesh Land Revenue Act, 1901 — Section 28, 33
High Courts24 Oct 1980Allowed
Chhuttan Lal Vs Shanti Prakash and Others
Allahabad High Court · AIR 1981 All 50
Evidence Act, 1872 — Section 68