High Courts06 Oct 1980Dismissed
Harnarain Sahu Vs Bechu Lal and Others
Allahabad High Court · (1981) AWC 40
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Allahabad High Court judgments, 1980
640 judgments · page 8 of 32
High Courts06 Oct 1980Dismissed
Shabbir Malihabadi Vs State of U.P.
Allahabad High Court · (1981) AWC 28
Arms Act, 1959 — Section 25, 25(4)Opium Act, 1878 — Section 9Penal Code, 1860 (IPC) — Section 307
High Courts06 Oct 1980
R.S.G. Conduits and Tubes (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1981) 20 CTR 185 : (1981) 127 ITR 83
Income Tax Act, 1961 — Section 33(1)
High Courts06 Oct 1980
Ganga Prasad Maheshwari and Others Vs Commissioner of Income Tax
Allahabad High Court · (1981) 21 CTR 83 : (1983) 139 ITR 1043 : (1981) 6 TAXMAN 363
Income Tax Act, 1922 — Section 37, 37(2)Income Tax Act, 1961 — Section 132, 132A, 69A
High Courts04 Oct 1980Allowed
Ram Din and Others Vs State of U.P.
Allahabad High Court · (1981) ACR 1
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 399, 402
High Courts04 Oct 1980Allowed
Roop Singh Bhadoria Vs Moolchand Beharilal and Others
Allahabad High Court · (1981) ACJ 420
Motor Vehicles Act, 1988 — Section 110A
High Courts04 Oct 1980Dismissed
Ram Lakhan Ved Prakash Vs Commissioner, Sales Tax
Allahabad High Court · (1982) 51 STC 347
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts03 Oct 1980
Saddiq and Others Vs State
Allahabad High Court · (1981) AWC 80 : (1981) CriLJ 379
Evidence Act, 1872 — Section 157, 159, 58, 67Penal Code, 1860 (IPC) — Section 29Criminal Procedure Code, 1973 (CrPC) — Section 2, 293, 294, 296, 311
High Courts01 Oct 1980Dismissed
Ram Prakash Gupta Vs State of U.P. and Others
Allahabad High Court · (1980) AWC 703
United Provinces Rural Development (Requisitioning of Land) Act, 1948 — Section 3
High Courts01 Oct 1980Allowed
Ram Prasad Vs Magan Singh and Others
Allahabad High Court · AIR 1981 All 52
Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 32, 35Public Wakfs (Extension of Limitation) Act, 1959 — Section 3
High Courts01 Oct 1980Dismissed
Union of India (UOI) Vs Amar Singh and Others
Allahabad High Court · AIR 1981 All 121
Defence of India Act, 1962 — Section 36, 37(2)Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 11, 25
High Courts30 Sept 1980Allowed
Commissioner, Sales Tax Vs Kamal Engineering Works
Allahabad High Court · (1981) 48 STC 394
Central Sales Tax Act, 1956 — Section 11, 14Central Sales Tax Act, 1956 — Section 11, 14Central Sales Tax Act, 1956 — Section 11, 14
High Courts30 Sept 1980
Ram Bharosey Lal Vs State
Allahabad High Court · (1981) ACR 312
Penal Code, 1860 (IPC) — Section 21, 31, 403, 406, 409
High Courts29 Sept 1980Dismissed
State of U.P. Vs Noor Ali and Others
Allahabad High Court · (1981) AWC 29
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 114, 30Penal Code, 1860 (IPC) — Section 436
High Courts29 Sept 1980Allowed
Mahabir Sahai Vs Prescribed Authority and Others
Allahabad High Court · (1980) AWC 693 : (1981) RD 28
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 14(8), 17, 17(1), 17(2), 41Uttar Pradesh Imposition of Ceiling on Land Holdings Rules, 1961 — Rule 21
High Courts26 Sept 1980Allowed
Ram Prasad Vs State of U.P.
Allahabad High Court · (1980) 09 AHC CK 0037
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts26 Sept 1980Dismissed
Ram Singh Vs Budh Sen and Others
Allahabad High Court · AIR 1981 All 126
Hindu Succession Act, 1956 — Section 6
High Courts25 Sept 1980
Smt. Bala Sundri and Another Vs Kailash Behari and Others
Allahabad High Court · (1981) AWC 131
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)
High Courts25 Sept 1980
Mela Ram Vs Sadhu Ram and Others
Allahabad High Court · (1981) ACR 10
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 145(10), 145(2)