High Courts04 Jan 1980Dismissed

Ishwar Dayal Saxena Vs Smt. Savitri Devi

Allahabad High Court · (1980) AWC 162

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2Hindu Marriage Act, 1955 — Section 10, 13(1)Marriage Laws (Amendment) Act, 1976 — Section 39, 39(1), 39(2)