High Courts23 Jan 1980Allowed
Sunder Lal and Another Vs State of U.P. and Others
Allahabad High Court · AIR 1980 All 203 : (1980) AWC 211
Northern India Canal and Drainage Act, 1873 — Section 31, 32
COURT ARCHIVE
Allahabad High Court judgments, 1980
640 judgments · page 30 of 32
High Courts21 Jan 1980Allowed
Maulana Azizul Haq Kausar Naqvi and Another Vs State
Allahabad High Court · (1980) ACR 125
Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 94(4), 95, 95(1), 95(2), 95(3)Limitation Act, 1908 — Section 18, 22, 29(2), 4, 9
High Courts21 Jan 1980Allowed
Azizul Haq Kausar Naquvi and Another Vs The State
Allahabad High Court · AIR 1980 All 149 : (1980) CriLJ 448
Criminal Procedure Code, 1973 (CrPC) — Section 95, 96(1), 96(4), 96(5)Limitation Act, 1963 — Section 24, 29(2), 4, 5Penal Code, 1860 (IPC) — Section 153A
High Courts21 Jan 1980Allowed
Khubi Singh Yadav and Others Vs District Judge and Others
Allahabad High Court · (1980) 01 AHC CK 0057
Constitution of India, 1950 — Article 226, 7Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12, 12(1), 12(3A), 12(4)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Amendment Act, 1976 — Section 26
High Courts21 Jan 1980Dismissed
Commissioner, Sales Tax Vs H.M. Industries
Allahabad High Court · (1980) 46 STC 99
Uttar Pradesh Sales Tax Act, 1948 — Section 11Uttar Pradesh Sales Tax Act, 1948 — Section 11Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts18 Jan 1980Allowed
Bansi Lal Sahu Vs The Prescribed Authority and Another
Allahabad High Court · (1980) AWC 148
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 21(2), 43(2)
High Courts18 Jan 1980Allowed
Abdul Rahman Vs Smt. Sugra Begum and Others
Allahabad High Court · (1980) AWC 284
Limitation Act, 1963 — Section 5
High Courts18 Jan 1980Dismissed
Faqir Ram Vs Failu and Another
Allahabad High Court · AIR 1980 All 171
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11Easements Act, 1882 — Section 15
High Courts18 Jan 1980Disposed Of
Bansilal Sahu Vs The Prescribed Authority and Another
Allahabad High Court · AIR 1980 All 194
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 21(2), 43(2)
High Courts18 Jan 1980Dismissed
Raja Ram Vs Daulat Ram
Allahabad High Court · AIR 1980 All 161
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts18 Jan 1980Allowed
Laxmi Narain Anand Prakash Vs Commissioner of Sales Tax, Lucknow
Allahabad High Court · AIR 1980 All 198 : (1980) 46 STC 71
Evidence Act, 1872 — Section 115
High Courts18 Jan 1980Allowed
Mithu Lal Vs Smt. Chunni Kunwar
Allahabad High Court · AIR 1980 All 204 : (1980) AWC 217
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 5(1)Provincial Small Cause Courts Act, 1887 — Section 17
High Courts16 Jan 1980Allowed
Surendra Nath Dubey Vs Smt. Shakuntala Devi
Allahabad High Court · AIR 1980 All 136 : (1980) AWC 124
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts15 Jan 1980Dismissed
Raghubir Singh Vs State of Uttar Pradesh
Allahabad High Court · (1980) 01 AHC CK 0055
Prevention of Food Adulteration Act, 1954 — Section 11, 13(2)Prevention of Food Adulteration Rules, 1955 — Rule 9(j)
High Courts14 Jan 1980Dismissed
Kundan Lal Vs Surendra Nath and Others
Allahabad High Court · AIR 1980 All 205
Civil Procedure Code Amendment Act, 1976 — Section 97Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 3, Order 33 Rule 5
High Courts14 Jan 1980
State of U.P. Vs Vishwanath Kapoor and Others
Allahabad High Court · (1980) CriLJ 494
COMPANIES ACT, 1956 — Section 2, 617Constitution of India, 1950 — Article 12Criminal Procedure Code, 1973 (CrPC) — Section 239
High Courts11 Jan 1980Allowed
Smt. Krishna Kumari Sharma Vs Bikram Dev Sharma and Others
Allahabad High Court · (1980) AWC 573
Civil Procedure Code, 1908 (CPC) — Section 2Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1988 — Section 100, 110, 110A, 110B, 110C
High Courts11 Jan 1980Disposed Of
Sheo Bibhuti Singh Vs Board of Revenue, U.P., Allahabad and others
Allahabad High Court · (1980) 01 AHC CK 0051
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
High Courts11 Jan 1980Dismissed
Smt. Madora Bibi and Another Vs Mohd. Mateen and Another
Allahabad High Court · AIR 1980 All 206
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Limitation Act, 1963 — Article 167
High Courts11 Jan 1980Dismissed
Sushil Kumar Srivastava and Others Vs Principal, Industrial Training Institute, Faizabad and Another
Allahabad High Court · AIR 1981 All 194
Constitution of India, 1950 — Article 226