High Courts29 Jan 1980
Seth Puran Chand (HUF) Vs Income Tax Appellate Tribunal and Others
Allahabad High Court · (1981) 127 ITR 773
COURT ARCHIVE
Allahabad High Court judgments, 1980
640 judgments · page 29 of 32
High Courts28 Jan 1980Disposed Off
Ram Jas and Others Vs Surendra Nath and Another
Allahabad High Court · AIR 1980 All 385 : (1980) AWC 730
Evidence Act, 1872 — Section 114, 4, 79, 80, 81
High Courts28 Jan 1980Dismissed
L.H. Sugar Factories and Oil Mills Vs Commissioner of Income Tax
Allahabad High Court · (1980) 15 CTR 358 : (1980) 124 ITR 58 : (1980) 4 TAXMAN 199
Uttar Pradesh Industrial Disputes Act, 1947 — Section 3
High Courts28 Jan 1980
Thakur Abhai Singh Vs Sanjay Singh and Others
Allahabad High Court · (1980) ACR 150
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 405, 406, 408
High Courts28 Jan 1980
Commissioner of Income Tax Vs Lachhman Das Mathura Das
Allahabad High Court · (1980) 124 ITR 411 : (1980) 4 TAXMAN 16
High Courts25 Jan 1980Dismissed
Nandoo and Others Vs Budhoo and Another
Allahabad High Court · (1980) AWC 231
Transfer of Property Act, 1882 — Section 54, 6Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 153
High Courts25 Jan 1980Dismissed
Yasin Bone Mills Vs State of U.P. and Another
Allahabad High Court · (1980) 46 STC 112
Uttar Pradesh Sales Tax Act, 1948 — Section 3AUttar Pradesh Sales Tax Act, 1948 — Section 3AUttar Pradesh Sales Tax Act, 1948 — Section 3A
High Courts25 Jan 1980Allowed
Smt. Kalavati Vs Ausan
Allahabad High Court · (1981) CriLJ 74
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts24 Jan 1980Dismissed
Nabi Hasan alias Naththu Vs State
Allahabad High Court · (1980) ACR 183
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 396
High Courts24 Jan 1980Dismissed
State of U.P. Vs Mana Singh
Allahabad High Court · (1980) AWC 699
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 200, 202, 251A, 251A(7)Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts24 Jan 1980Dismissed
Smt. Asha Devi Vs VI Additional District Judge and Others
Allahabad High Court · (1980) AWC 210
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 3
High Courts24 Jan 1980Allowed
Union of India (UOI) and Another Vs H.M. Kamaluddin Ansari and Co.
Allahabad High Court · AIR 1980 All 312
Arbitration Act, 1940 — Section 20, 41
High Courts24 Jan 1980Dismissed
Jokhan and Others Vs The Joint Director of Consolidation, Allahabad and Others
Allahabad High Court · AIR 1980 All 215
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 4(2), Order 20 Rule 5, Order 9 Rule 13, 11Transfer of Property Act, 1882 — Section 41Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5
High Courts24 Jan 1980Dismissed
Nabi Hasan alias Nathhu Vs State
Allahabad High Court · (1980) AWC 262
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 10(2), 16, 2(5), 7Prevention of Food Adulteration Rules, 1955 — Rule 44
High Courts24 Jan 1980Allowed
Prem Narain Vs State of Uttar Pradesh and Others
Allahabad High Court · (1980) AWC 196
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 4, 5, 6(2)
High Courts24 Jan 1980Allowed
Mangru Vs Ram Lakhan
Allahabad High Court · (1980) AWC 398
Court Fees Act, 1870 — Article 17, 18, 19, 7Suits Valuation Act, 1887 — Section 3, 4Suits Valuation Rules, 1887 — Rule 3
High Courts23 Jan 1980Dismissed
Commissioner of Income Tax Vs Krishna Steels
Allahabad High Court · (1980) 15 CTR 354 : (1980) 124 ITR 47
Income Tax Act, 1961 — Section 184Income Tax Rules, 1962 — Rule 22, 23, 24
High Courts23 Jan 1980Dismissed
Banni and others Vs Muzaffar Hasan
Allahabad High Court · (1980) 01 AHC CK 0052
Civil Procedure Code, 1908 (CPC) — Section 100, 9Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 28
High Courts23 Jan 1980Dismissed
Raj Kumar Jain and Others Vs Smt. Jagwati Devi and Others
Allahabad High Court · AIR 1980 All 225
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Limitation Act, 1908 — Article 120
High Courts23 Jan 1980
Commissioner of Income Tax Vs J.K. Cotton Spinning and Weaving Mills Co.
Allahabad High Court · (1980) 16 CTR 131 : (1980) 123 ITR 911 : (1980) 4 TAXMAN 1
Income Tax Act, 1922 — Section 10Income Tax Act, 1961 — Section 28