High Courts16 Sept 1980Dismissed
Ram Bux Vs Ram Karan and Others
Allahabad High Court · AIR 1981 All 6
Limitation Act, 1908 — Article 12, 14
COURT ARCHIVE
Allahabad High Court judgments, 1980
640 judgments · page 10 of 32
High Courts15 Sept 1980Dismissed
Virendra Kumar Vs Charanjit Lal and Others
Allahabad High Court · (1981) AWC 441
Criminal Procedure Code, 1973 (CrPC) — Section 342Trade and Merchandise Marks Act, 1958 — Section 2(1), 77(1), 78, 79
High Courts15 Sept 1980
Swadeshi Cotton Mills Ltd. Vs Swadeshi Polytex
Allahabad High Court · (1982) 52 CompCas 483
Companies Act, 1956 — Section 236, 237, 238, 239, 397Evidence Act, 1872 — Section 123, 124
High Courts15 Sept 1980Dismissed
Budhoo Teli Vs Ram Surat Tewari and Others
Allahabad High Court · (1980) AWC 716
Specific Relief Act, 1963 — Section 16
High Courts12 Sept 1980Dismissed
Smt. Naurangi Vs Satya Narayan
Allahabad High Court · (1980) AWC 697
Criminal Procedure Code, 1973 (CrPC) — Section 498Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)Hindu Marriage Act, 1955 — Section 13B, 29(2)
High Courts12 Sept 1980Disposed Of
Sarla Chopra Vs Director of Education, Allahabad and others
Allahabad High Court · (1980) 09 AHC CK 0039
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(10), 16G, 16GG
High Courts12 Sept 1980Dismissed
Prem Kumar Vs Fourth Addl.District Judge, Meerut and another
Allahabad High Court · (1980) 09 AHC CK 0038
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 18, 21
High Courts12 Sept 1980Allowed
Kamlesh Kumar Gupta Vs 1st Addi. District and Sessions Judge and Others
Allahabad High Court · (1981) AWC 12
Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 2, 3, 4, 7
High Courts11 Sept 1980Allowed
Pancham and Another Vs State
Allahabad High Court · (1980) ACR 401
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 100, 102, 304, 323, 325
High Courts11 Sept 1980Allowed
Nagar Swasthya Adhikari Vs Ram Autar and Another
Allahabad High Court · (1981) ACR 3
Criminal Procedure Code, 1973 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 16Prevention of Food Adulteration Rules, 1955 — Rule 18, 50, 7, 9
High Courts11 Sept 1980Dismissed
Jamuna Prasad Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (1980) AWC 595 : (1981) RD 112
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 210
High Courts10 Sept 1980Allowed
Ishwari Singh Vs State of U.P. and Others
Allahabad High Court · (1980) AWC 651
Stamp Act, 1899 — Section 2(11), 2(6), 3, 33, 33(1)Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 62(1), 62(1), 66(1)Uttar Pradesh Town Improvement Act, 1919 — Section 67H
High Courts10 Sept 1980Disposed Of
Addl. Commissioner of Income Tax Vs D.D. Lamba and Co.
Allahabad High Court · (1981) 20 CTR 160 : (1981) 128 ITR 564
Income Tax Act, 1961 — Section 271(1)
High Courts10 Sept 1980Dismissed
Ashok Kumar and Another Vs Gaon Sabha, Ratauli and Others
Allahabad High Court · AIR 1981 All 222
Contract Act, 1872 — Section 16, 17Evidence Act, 1872 — Section 101, 102, 103, 104, 111
High Courts09 Sept 1980Partly Allowed
Jogal Kishore Vs State
Allahabad High Court · (1980) ACR 421
Penal Code, 1860 (IPC) — Section 395, 411, 412
High Courts09 Sept 1980Dismissed
Avinash Glass Works and Another Vs The Director, Movement, Railways, Railway Board, Calcutta and Another
Allahabad High Court · AIR 1980 All 412
Constitution of India, 1950 — Article 14, 226Railways Act, 1890 — Section 27, 28A
High Courts09 Sept 1980
Bhola and Others Vs Sate of U.P.
Allahabad High Court · (1999) 1 ACR 247
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts08 Sept 1980Allowed
Kaleem Ullah Khan Vs Jagdish Saran
Allahabad High Court · (1980) 09 AHC CK 0035
Civil Procedure Code, 1908 (CPC) — Section 47Provincial Small Cause Courts Act, 1887 — Section 16
High Courts08 Sept 1980Dismissed
Rafi Uddin Vs The IV Additional District Judge and Another
Allahabad High Court · (1980) AWC 569
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts05 Sept 1980Partly Allowed
Rajesh and Another Vs State
Allahabad High Court · (1980) ACR 407
Penal Code, 1860 (IPC) — Section 307, 320, 324, 34Uttar Pradesh First Offenders Probation Act, 1938 — Section 4