High Courts25 Nov 1980Allowed
Ram Antar and Others Vs State of U.P.
Allahabad High Court · (1981) AWC 36
Essential Commodities Act, 1955 — Section 3, 6A, 6A(1), 6A(2), 6C
COURT ARCHIVE
Allahabad High Court judgments, 1980
640 judgments · page 4 of 32
High Courts25 Nov 1980
Ram Autar and Others Vs State of U.P.
Allahabad High Court · (1981) ACR 28
Essential Commodities Act, 1955 — Section 3, 6A, 6A(1), 6A(2), 6A(3)
High Courts24 Nov 1980Dismissed
State of U.P. Vs District Judge, Bijnor and Others
Allahabad High Court · AIR 1981 All 205
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 12, 2(4), 26(1)
High Courts24 Nov 1980Partly Allowed
Atal Singh and Others Vs Kesho Ram
Allahabad High Court · AIR 1981 All 116
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Nov 1980Partly Allowed
Vidya Prakash Srivastava and others Vs Tribhuan Nath Misra and others
Allahabad High Court · (1980) 11 AHC CK 0036
High Courts21 Nov 1980Dismissed
Zameer Ahmad and Others Vs State of U.P.
Allahabad High Court · AIR 1981 All 92
Land Acquisition Act, 1894 — Section 18(1), 20, 53
High Courts21 Nov 1980Allowed
Prabhn Dayal Kukreja Vs Municipal Board Konch and Another
Allahabad High Court · (1981) AWC 1
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 131, 131(2), 132, 133, 134(2)
High Courts21 Nov 1980Allowed
Mahabir and Others Vs State of U.P. and Others
Allahabad High Court · (1981) AWC 38
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 386, 389
High Courts20 Nov 1980Allowed
State of U.P. Vs Puttu
Allahabad High Court · (1981) AWC 62
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts20 Nov 1980Dismissed
Arjun Lal Vs 3rd Addl. District Judge and Others
Allahabad High Court · AIR 1981 All 93
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 47Constitution of India, 1950 — Article 226
High Courts20 Nov 1980Allowed
Ram Gopal Vs Man Chand
Allahabad High Court · AIR 1981 All 352
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 106, 111Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
High Courts20 Nov 1980Dismissed
Malkhan Singh Vs Raghubir Singh
Allahabad High Court · AIR 1981 All 96
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100Evidence Act, 1872 — Section 33Specific Relief Act, 1963 — Section 16, 20
High Courts20 Nov 1980Allowed
Swami Nath and Others Vs Sheo Ratan and Another
Allahabad High Court · (1981) AWC 79
Penal Code, 1860 (IPC) — Section 209
High Courts18 Nov 1980Dismissed
Lala Shanti Swamp and Another Vs The District Judge and Others
Allahabad High Court · (1980) AWC 726
Uttar Pradesh Regulation of Cold Storages Act, 1976 — Section 1, 2, 24, 25, 25(1)
High Courts18 Nov 1980Allowed
Lalai Vs State
Allahabad High Court · (1980) 11 AHC CK 0030
Penal Code, 1860 (IPC) — Section 411
High Courts18 Nov 1980Dismissed
Sundra Rani and another Vs Krishna Gopal
Allahabad High Court · (1980) 11 AHC CK 0018
Transfer of Property Act, 1882 — Section 83, 84
High Courts17 Nov 1980Dismissed
Ghazanfar Ali Khan etc. Vs State of U.P. and Others
Allahabad High Court · AIR 1982 All 201
Constitution of India, 1950 — Article 14, 19(1), 226Essential Commodities Act, 1955 — Section 3, 5
High Courts17 Nov 1980Allowed
Smt. Narayani Devi Vs Phool Chand and Another
Allahabad High Court · AIR 1981 All 99
Easements Act, 1882 — Section 13
High Courts14 Nov 1980Allowed
Sita Ram Vs Fatingan and Others
Allahabad High Court · AIR 1981 All 37
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 4
High Courts14 Nov 1980Dismissed
Ram Priya Saran Vs Ghan Sham Das and another
Allahabad High Court · (1980) 11 AHC CK 0035
Contract Act, 1872 — Section 10, 31Partnership Act, 1932 — Section 4