High Courts14 Nov 1980Allowed
Ashok Prapan Sharma Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1981 All 101
Ancient Monuments Preservation Act, 1904 — Section 18, 3, 5(1)
COURT ARCHIVE
Allahabad High Court judgments, 1980
640 judgments · page 5 of 32
High Courts14 Nov 1980Allowed
State of U.P. Vs Peer Bux
Allahabad High Court · (1981) AWC 85
Criminal Procedure Code, 1973 (CrPC) — Section 334, 342, 367Penal Code, 1860 (IPC) — Section 394
High Courts13 Nov 1980Dismissed
Sohan Lal Vs Addl. District Judge and Others
Allahabad High Court · (1981) AWC 84
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39, 40, 43, 43(2)
High Courts12 Nov 1980Allowed
Ram Singh and Another Vs District Judge and Others
Allahabad High Court · (1981) AWC 5
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122BUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 110AAA
High Courts12 Nov 1980Dismissed
Shambhoo Nath Mehrotra Vs Nawal Kishore Agarwal and Others
Allahabad High Court · (1981) AWC 74
Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts12 Nov 1980Dismissed
Vishnu Datt Sharma Vs Board of High School and Intermediate Education and Others
Allahabad High Court · AIR 1981 All 46
High Courts12 Nov 1980Dismissed
Smt. Sheel Wati Vs Smt. Ram Nandani
Allahabad High Court · AIR 1981 All 42
Hindu Marriage Act, 1955 — Section 17, 18, 5Penal Code, 1860 (IPC) — Section 406, 495
High Courts12 Nov 1980Dismissed
Smt. Sarwari Begum Vs The District Judge and Another
Allahabad High Court · (1980) AWC 685
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 22, 3
High Courts12 Nov 1980Allowed
Badea Kisban Vs State of U.P. and Others
Allahabad High Court · (1981) AWC 113
Income Tax Act, 1922 — Section 10(2)Uttar Pradesh Sales Tax Act, 1948 — Section 3DUttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1), 21(8), 3
High Courts12 Nov 1980Allowed
Banwari Lal Vs Chamman Lal Bhatia and Others
Allahabad High Court · (1981) AWC 9
Civil Procedure Code, 1908 (CPC) — Section 100Negotiable Instruments Act, 1881 (NI) — Section 118, 118, 118, 13, 6Sales of Goods Act, 1930 — Section 61(2)
High Courts11 Nov 1980Dismissed
Tej Singh Vs State of U.P. and Others
Allahabad High Court · AIR 1981 All 103
Sales of Goods Act, 1930 — Section 18Specific Relief Act, 1963 — Section 10, 8
High Courts11 Nov 1980Dismissed
Paramount Studio and Others Vs The Union of India (UOI) and Others
Allahabad High Court · AIR 1981 All 186
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 2, 38Ancient Monuments and Archaeological Sites and Remains Rules, 1959 — Rule 8
High Courts11 Nov 1980Dismissed
Vidya Sagar Sharma and Others Vs Anand Swarup Dublish and Others
Allahabad High Court · AIR 1981 All 106
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 7 Rule 11, 92, 99
High Courts10 Nov 1980
Daulat Vs State
Allahabad High Court · (1981) ACR 317
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 119Penal Code, 1860 (IPC) — Section 307, 324
High Courts05 Nov 1980Allowed
Doodh Nath Lal Vs State of U.P.
Allahabad High Court · (1981) ACR 26
Criminal Procedure Code, 1973 (CrPC) — Section 190, 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts05 Nov 1980Allowed
Commissioner of Income Tax Vs Nityanand Deokinandan
Allahabad High Court · (1981) 21 CTR 68 : (1981) 129 ITR 177 : (1981) 5 TAXMAN 262
Income Tax Act, 1961 — Section 184(7), 185, 185(1), 185(2), 185(4)
High Courts05 Nov 1980Dismissed
Vishwanath Singh Vs Deputy Director of Consolidation and others
Allahabad High Court · (1980) 11 AHC CK 0034
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 49, 9Uttar Pradesh Land Revenue Act, 1901 — Section 200, 201
High Courts04 Nov 1980
Additional Commissioner of Income Tax Vs U.P. State Agro Industrial Corporation Ltd.
Allahabad High Court · (1981) 20 CTR 141 : (1981) 127 ITR 97 : (1981) 5 TAXMAN 211
Income Tax Act, 1922 — Section 9Income Tax Act, 1961 — Section 22, 32Transfer of Property Act, 1882 — Section 53A, 54
High Courts03 Nov 1980Allowed
Kailash Chandra Agarwal Vs Subhash Chand Satish Chand Viyopari and Others
Allahabad High Court · AIR 1981 All 112
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts03 Nov 1980
Govind Prasad Vs Controller of Estate Duty
Allahabad High Court · (1981) 20 CTR 168 : (1981) 127 ITR 642 : (1981) 5 TAXMAN 325
Estate Duty Act, 1953 — Section 36, 44, 74, 74(1)