High Courts05 Oct 1978Dismissed
Govind Ram Vs Ganesh Ram and Others
Allahabad High Court · AIR 1979 All 122
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
COURT ARCHIVE
Allahabad High Court judgments, 1978
926 judgments · page 10 of 47
High Courts05 Oct 1978Dismissed
General Equipment Mart Vs Union of India and another
Allahabad High Court · (1978) 10 AHC CK 0025
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115, 15, 21
High Courts05 Oct 1978Allowed
Dr. (Mrs.) Gyan Thapa Vs The District Judge and Others
Allahabad High Court · (1978) AWC 820
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 7(2), 7AUttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(2), 12(4), 14, 18
High Courts04 Oct 1978Allowed
Anand Prakash and another Vs State of Uttar Pradesh and others
Allahabad High Court · (1978) 10 AHC CK 0028
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(3)
High Courts04 Oct 1978Dismissed
Jitendra Vir Singh Vs State of U.P. and Others
Allahabad High Court · AIR 1979 All 100
Constitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 28, 29
High Courts03 Oct 1978
Jamal Ahmad and Others Vs State of U.P.
Allahabad High Court · (1979) ACR 185
Criminal Procedure Code, 1973 (CrPC) — Section 354(3)Penal Code, 1860 (IPC) — Section 149, 302
High Courts29 Sept 1978Allowed
Badrul Islam and Another Vs State of U.P.
Allahabad High Court · (1978) ACR 388
Penal Code, 1860 (IPC) — Section 380, 427, 441, 448, 452
High Courts29 Sept 1978Allowed
Kirat Singh and Another Vs Madho Singh and Others
Allahabad High Court · (1979) AWC 296
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115, 151Constitution of India, 1950 — Article 227
High Courts29 Sept 1978Dismissed
Mittan Singh and Others Vs Satyawati Devi and Others
Allahabad High Court · (1979) AWC 119
Limitation Act, 1908 — Article 52, 110, 111, 115, 116Transfer of Property Act, 1882 — Section 30, 55(4)
High Courts27 Sept 1978
Setha Ram Dhanvir Singh Vs Commissioner of Income Tax
Allahabad High Court · (1980) 123 ITR 150
Income Tax Act, 1961 — Section 185, 186, 186(3), 186(4), 263
High Courts27 Sept 1978Allowed
Andrew Prakash Vs Cantonment Board and Others
Allahabad High Court · (1979) AWC 6
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 1(4), 4, 4, 6, 6(2)
High Courts26 Sept 1978Dismissed
Addl. Commissioner of Income Tax Vs Radhey Shyam
Allahabad High Court · (1979) 9 CTR 171 : (1980) 123 ITR 125 : (1979) 1 TAXMAN 29
Income Tax Act, 1961 — Section 139(5), 271(1)
High Courts26 Sept 1978Dismissed
P.C. Bhandari Vs New Victoria Mills
Allahabad High Court · AIR 1979 All 1
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Limitation Act, 1963 — Section 18
High Courts26 Sept 1978Allowed
Guru Prasad Vs Smt. Ram Dulari and Another
Allahabad High Court · (1979) AWC 204
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 482
High Courts25 Sept 1978Allowed
Satya Narain Vs Ashok Kumar and Others
Allahabad High Court · (1978) AWC 784
High Courts25 Sept 1978Dismissed
COMMISSIONER OF Income Tax Vs HARISH CHAND.
Allahabad High Court · (1979) 11 CTR 236
Income Tax Act, 1961 — Section 148, 274
High Courts25 Sept 1978
Commissioner of Income Tax Vs Krishi Udyog Evam Saurkusha Pradershini
Allahabad High Court · (1979) 9 CTR 176 : (1981) 128 ITR 214
Income Tax Act, 1961 — Section 10(20)
High Courts25 Sept 1978
Addl. Commissioner of Income Tax Vs Quality Sweet House
Allahabad High Court · (1979) 9 CTR 175 : (1981) 130 ITR 309
Income Tax Act, 1961 — Section 271(1)
High Courts25 Sept 1978Dismissed
Mahavir and Others Vs The State of U.P. and Others
Allahabad High Court · AIR 1979 All 3
Constitution of India, 1950 — Article 254General Clauses Act, 1897 — Section 3(31)Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 12(2)
High Courts25 Sept 1978Dismissed
Avadh Bihari Lal Vs Addl. Civil Judge, Bulandshahar and another
Allahabad High Court · (1978) 09 AHC CK 0031
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1972 — Section 30(2), 9Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 13, 4A