High Courts30 Oct 1978Allowed
Subas Rai Vs State
Allahabad High Court · (1979) AWC 105
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 116, 116(6)
COURT ARCHIVE
Allahabad High Court judgments, 1978
926 judgments · page 8 of 47
High Courts30 Oct 1978Allowed
Mahant Bhagwan Das Vs The Prescribed Authority (Ceiling) Konch and Others
Allahabad High Court · (1979) AWC 11
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 3(17), 4, 5, 5(1)
High Courts30 Oct 1978Allowed
Mohan Meakin Breweries Ltd. and Others Vs Excise Inspector-in-Charge and Others
Allahabad High Court · (1979) 4 ELT 7
Constitution of India, 1950 — Article 265Uttar Pradesh Excise Act, 1910 — Section 28, 29
High Courts30 Oct 1978Dismissed
State of Uttar Pradesh Vs L.J. Jhonson
Allahabad High Court · (1978) AWC 731
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 3, 4, 4(10), 4(11)
High Courts30 Oct 1978Allowed
Nand Kishore Sharraf Vs The District Judge and Others
Allahabad High Court · (1979) AWC 3
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts27 Oct 1978Dismissed
Ghasita Vs Smt. Brahma Wati and Another
Allahabad High Court · AIR 1979 All 299
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 104, Order 21 Rule 106
High Courts27 Oct 1978Dismissed
Rahim Uddin Vs Ramzano and another
Allahabad High Court · (1978) 10 AHC CK 0030
Evidence Act, 1872 — Section 101, 102Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts26 Oct 1978Allowed
Chandrapal Singh and Another Vs State of U.P. and Others
Allahabad High Court · (1979) AWC 78
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts26 Oct 1978Dismissed
Commissioner of Income Tax Vs Kapur Brothers
Allahabad High Court · (1979) 118 ITR 741 : (1979) 1 TAXMAN 25
High Courts26 Oct 1978Allowed
Security Printers of India P. Ltd. Vs Deputy Secretary, Government of India and Others
Allahabad High Court · (1980) 50 CompCas 690
Monopolies and Restrictive Trade Practices Act, 1969 — Section 2, 26
High Courts26 Oct 1978
Commissioner of Income Tax Vs London Machinery Co.
Allahabad High Court · (1979) 10 CTR 301 : (1979) 117 ITR 111 : (1979) 1 TAXMAN 24
Income Tax Act, 1961 — Section 40
High Courts25 Oct 1978Allowed
Sukhbir Vs The Prescribed Authority and Others
Allahabad High Court · (1978) AWC 838
Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1972 — Section 19(2)Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1974 — Section 9Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1976 — Section 31(2)
High Courts25 Oct 1978Dismissed
Jaibir Vs State
Allahabad High Court · (1979) ACR 1
Penal Code, 1860 (IPC) — Section 302, 324
High Courts25 Oct 1978
Commissioner of Income Tax Vs Brij Raman Das
Allahabad High Court · (1979) 9 CTR 50 : (1979) 118 ITR 397
Income Tax Act, 1961 — Section 67(2), 80L
High Courts24 Oct 1978Allowed
Panna Lal Vs Sharafat Ali
Allahabad High Court · (1978) 10 AHC CK 0029
Civil Procedure Code, 1908 (CPC) — Section 9Transfer of Property Act, 1882 — Section 107
High Courts24 Oct 1978Dismissed
Satgur Prasad and anothers Vs Ram Sewak Jaiswal and others
Allahabad High Court · (1978) 10 AHC CK 0026
Transfer of Property Act, 1882 — Section 67
High Courts24 Oct 1978Allowed
Smt. Bitola Kuer Vs Sri Ram Charan and Others
Allahabad High Court · AIR 1978 All 555
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 101, 102, 103, 104, 114Limitation Act, 1963 — Article 65
High Courts23 Oct 1978Allowed
Niranjan and Others Vs U.P. State and Others
Allahabad High Court · (1978) AWC 735
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts23 Oct 1978Allowed
Lal Parmatma Prasad Lal Vs State of Uttar Pradesh and others
Allahabad High Court · (1978) 10 AHC CK 0019
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 6(f)
High Courts20 Oct 1978Allowed
Savitri Devi Vs State of U.P.
Allahabad High Court · (1978) 10 AHC CK 0027
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 6(1)(b)