High Courts20 Oct 1978
Commissioner, Sales Tax Vs P.K. Rajendra and Company
Allahabad High Court · (1979) 43 STC 228
COURT ARCHIVE
Allahabad High Court judgments, 1978
926 judgments · page 9 of 47
High Courts20 Oct 1978
Commissioner of Sales Tax Vs Jagdish Prasad Satish Prasad
Allahabad High Court · (1979) 43 STC 415
Income Tax Act, 1961 — Section 147Income Tax Act, 1961 — Section 147Income Tax Act, 1961 — Section 147
High Courts20 Oct 1978
Nirmal Singh Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1979) AWC 16 : (1979) CriLJ 226
Criminal Procedure Code, 1973 (CrPC) — Section 170, 195, 196, 476Penal Code, 1860 (IPC) — Section 190, 195, 211Criminal Procedure Code, 1973 (CrPC) — Section 170, 195, 196, 476
High Courts19 Oct 1978Disposed Of
Rajendra Prakash Rastogi and Others Vs U.P. State Road Transport Corporation and Others
Allahabad High Court · (1988) 1 ACC 185
Motor Vehicles Act, 1988 — Section 110A
High Courts19 Oct 1978Allowed
Chhattar Singh and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (1978) 10 AHC CK 0022
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts18 Oct 1978Allowed
Sukhbir Singh Jain Vs District Judge, Muzaffarnagar and others
Allahabad High Court · (1978) 10 AHC CK 0024
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts18 Oct 1978Allowed
Brijendra Nath Saxena Vs The III Additional District Judge and Others
Allahabad High Court · (1979) AWC 107
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 16, 21, 21(7)
High Courts17 Oct 1978Disposed Of
Smt. Preeti Archana Sharma Vs Ravind Kr. Sharma
Allahabad High Court · AIR 1979 All 29 : (1978) AWC 817
Hindu Marriage Act, 1955 — Section 24
High Courts17 Oct 1978Dismissed
Arun Kumar Rai and Others Vs Babu Ram Rai and Others
Allahabad High Court · (1978) 10 AHC CK 0032
Limitation Act, 1908 — Article 148, 28Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 14(1), 209
High Courts06 Oct 1978Allowed
Smt. Jokhna Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1979) AWC 295 : (1979) RD 231
Uttar Pradesh Tenancy Act, 1939 — Section 35Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 171(1)
High Courts06 Oct 1978Dismissed
Badloo and Others Vs Kandbai and Others
Allahabad High Court · (1979) AWC 83
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18, 20, 3
High Courts06 Oct 1978
Khajan Singh Ashok Kumar Vs Commissioner, Sales Tax
Allahabad High Court · (1979) 43 STC 173
High Courts06 Oct 1978Allowed
State of U.P. Vs Agarwal Spirit Supply Co.
Allahabad High Court · AIR 1978 All 529
Uttar Pradesh Excise (Amendment) (Reenactment and Validation) Act, 1976 — Section 2Uttar Pradesh Excise Act, 1910 — Section 24B, 30(1), 40(2), 41Uttar Pradesh Excise Rules, 1951 — Rule 680(1), 680(2)
High Courts06 Oct 1978Dismissed
Collector, Varanasi Vs Harballabh Narain Singh
Allahabad High Court · (1978) 10 AHC CK 0033
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 23Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 381
High Courts06 Oct 1978
Commissioner of Sales Tax Vs Hanuman Trading Company
Allahabad High Court · (1978) 43 STC 408
Constitution of India, 1950 — Article 286Constitution of India, 1950 — Article 286Constitution of India, 1950 — Article 286
High Courts06 Oct 1978Allowed
Hanumant Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (1978) AWC 826
Uttar Pradesh General Clauses Act, 1904 — Section 4Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 5, 5(2), 5(6)
High Courts06 Oct 1978Allowed
Jai Singh Vs Hanumant Singh and Others
Allahabad High Court · (1978) AWC 765
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
High Courts05 Oct 1978Dismissed
Committee of Management Vs District Inspector of Schools and Another
Allahabad High Court · (1979) AWC 24
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(1), 16CUttar Pradesh Intermediate Education Regulations, 1921 — Regulation 100, 4, 5
High Courts05 Oct 1978Dismissed
Miss P. Rodricks Vs IInd Addl. Distt. and Sessions Judge and Others
Allahabad High Court · (1979) AWC 89
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1), 16(2), 18, 18(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 13(2), 13(4)
High Courts05 Oct 1978Dismissed
Deputy Lal Vs State of U.P.
Allahabad High Court · (1978) AWC 767 : (1979) CriLJ 61
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7