High Courts03 Jan 1978Dismissed
Nirmal Dal Mills and Another Vs Smt. Krishna Devi and Others
Allahabad High Court · (1978) AWC 93
Uttar Pradesh Civil Laws (Amendment) Act, 1972 — Section 15
COURT ARCHIVE
Allahabad High Court judgments, 1978
926 judgments · page 47 of 47
High Courts03 Jan 1978Allowed
Sheo Prasad Misra Vs The District Magistrate and Others
Allahabad High Court · (1978) AWC 122
Arms Act, 1959 — Section 17, 17(3)
High Courts02 Jan 1978
Commissioner of Income Tax Vs Cosmopolitan Trading Company
Allahabad High Court · (1979) 116 ITR 728
High Courts02 Jan 1978Dismissed
Pritam Singh and Others Vs Asstt. Director of Consolidation and Others
Allahabad High Court · (1978) AWC 137 : (1978) RD 327
Civil Procedure Code Amendment Act, 1877 — Section 591Civil Procedure Code, 1859 — Section 363Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 26
High Courts02 Jan 1978
Sheoraj Singh Vs State
Allahabad High Court · (1978) ACR 135
Penal Code, 1860 (IPC) — Section 159, 160
High Courts02 Jan 1978
COMMISSIONER OF WEALTH TAX Vs SMT. VEENA DEVI.
Allahabad High Court · (1978) 7 CTR 42
Wealth Tax Act, 1957 — Section 7(1)