High Courts17 Jan 1978Disposed Of
Addl. Commissioner of Income Tax Vs Smt. Mahinderpal Bhasin
Allahabad High Court · (1979) 117 ITR 26
Income Tax Act, 1961 — Section 2(47), 45
COURT ARCHIVE
Allahabad High Court judgments, 1978
926 judgments · page 45 of 47
High Courts15 Jan 1978Allowed
Madhusudan Dayal Vs Anand Swarup
Allahabad High Court · (1979) AWC 246
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jan 1978Dismissed
Neeraj Vs State
Allahabad High Court · (1978) ACR 406
Childrens Act, 1960 — Section 75Criminal Procedure Code, 1973 (CrPC) — Section 387(3)Penal Code, 1860 (IPC) — Section 109, 120, 34
High Courts13 Jan 1978Allowed
Devi Prasad Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 200 : (1978) RD 137
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(1), 3(14), 4A
High Courts13 Jan 1978Allowed
Shanker Swarup Saxena Vs Allahabad Dist. Co-operative Bank Ltd. and Another
Allahabad High Court · (1978) 2 LLJ 204
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226
High Courts13 Jan 1978Dismissed
COMMISSIONER OF WEALTH TAX Vs VASIM ADIL KHAN.
Allahabad High Court · (1978) 7 CTR 76
High Courts13 Jan 1978
COMMISSIONER OF WEALTH TAX Vs GOPAL KRISHNA SINGHANIA.
Allahabad High Court · (1978) 7 CTR 53(1)
High Courts13 Jan 1978Disposed Off
Commissioner of Income Tax Vs Jyoti Swarup Agarwal
Allahabad High Court · (1978) 113 ITR 330
Income Tax Act, 1961 — Section 271(1)
High Courts13 Jan 1978Dismissed
The Municipal Board, Jaunpur Vs Brahm Kishore and Another
Allahabad High Court · (1978) ACJ 205 : AIR 1978 All 168
Uttar Pradesh Municipalities Act, 1916 — Section 223
High Courts13 Jan 1978Dismissed
Janta Higher Secondary School Society Vs Anirudh Prasad Dwivedi
Allahabad High Court · (1978) 01 AHC CK 0048
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(3)
High Courts13 Jan 1978
GANGA SINGH Vs SALES TAX OFFICER and Others
Allahabad High Court · (1978) 7 CTR 221
High Courts13 Jan 1978
SHYAM SUNDER KANODIA Vs STATE OF U.P. and Others
Allahabad High Court · (1978) 7 CTR 222
High Courts13 Jan 1978Allowed
Ram Autar Vs Sub-Divisional Officer and Others
Allahabad High Court · (1978) AWC 814
High Courts13 Jan 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs BADRI NARAIN KASHI PRASAD.
Allahabad High Court · (1978) 7 CTR 57
High Courts12 Jan 1978
S. M. IBRAHIM and Others Vs DEPUTY COLLECTOR SALES TAX, COLLECTION and Another
Allahabad High Court · (1978) 7 CTR 356
High Courts12 Jan 1978
MOHD. AYUB and SONS Vs COMMISSIONER OF SALES TAX and Others
Allahabad High Court · (1978) 7 CTR 55
High Courts11 Jan 1978
Saru Smelting and Refining Corporation (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1979) 116 ITR 766
Income Tax Act, 1961 — Section 37, 37(1), 80G
High Courts11 Jan 1978
Commissioner of Income Tax Vs Mathura Prasad Annoolal
Allahabad High Court · (1978) 115 ITR 372
Contract Act, 1872 — Section 11Income Tax Act, 1961 — Section 2(23)Partnership Act, 1932 — Section 30(5), 4, 5
High Courts10 Jan 1978Dismissed
Sher Singh Vs Heera Lal and Others
Allahabad High Court · (1978) AWC 284
Representation of the People Act, 1951 — Section 100(1), 100(2)Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C
High Courts10 Jan 1978Disposed Of
Mohd Vakil Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1978) 01 AHC CK 0052
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48