High Courts10 Jan 1978Allowed
Uma Shankar Sharma Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 381
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 3(7), 5(3)
COURT ARCHIVE
Allahabad High Court judgments, 1978
926 judgments · page 46 of 47
High Courts09 Jan 1978Allowed
RADHA KISHAN BAGLA Vs COMMISSIONER OF SALES TAX and Others
Allahabad High Court · (1978) 7 CTR 354
Limitation Act, 1963 — Section 5
High Courts09 Jan 1978
Presolite of India Ltd. and Another Vs The Munsif Magistrate and Another
Allahabad High Court · (1978) CriLJ 538
Criminal Procedure Code, 1973 (CrPC) — Section 202, 397, 482Penal Code, 1860 (IPC) — Section 415, 420
High Courts09 Jan 1978Allowed
Prestolite of India Ltd. and Another Vs The Munsif Magistrate and Another
Allahabad High Court · (1978) AWC 159
Criminal Procedure Code, 1973 (CrPC) — Section 202, 397(2), 415, 482Penal Code, 1860 (IPC) — Section 415, 420
High Courts06 Jan 1978Dismissed
Rahim Bux and Others Vs State of U.P.
Allahabad High Court · (1978) AWC 208
Criminal Procedure Code, 1973 (CrPC) — Section 200, 537Northern India Canal and Drainage Act, 1873 — Section 70
High Courts06 Jan 1978Allowed
Abdul Salam Vs The Dy. Commr., Pratapgarh and Another
Allahabad High Court · AIR 1978 All 171 : (1978) AWC 193
Constitution of India, 1950 — Article 226Uttar Pradesh Stamp Rules, 1942 — Rule 151(6), 154
High Courts06 Jan 1978
Smt. Shakuntala Devi Bhartiya Vs Tax Recovery Officer and Another
Allahabad High Court · (1979) 117 ITR 255
Income Tax Act, 1961 — Rule 26(1)
High Courts06 Jan 1978Allowed
Mohammed Khalil Vs Collector of Customs (Preventive)
Allahabad High Court · (1978) 2 ELT 171
Customs Act, 1962 — Section 110(1), 110(2), 124
High Courts05 Jan 1978Disposed Of
Gobardhan Vs State
Allahabad High Court · (1978) 01 AHC CK 0057
Penal Code, 1860 (IPC) — Section 307
High Courts05 Jan 1978Dismissed
Vrij Vallabh Agarwal Vs Shanti Tripathi and others
Allahabad High Court · (1978) 01 AHC CK 0051
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 43(2)(a)
High Courts05 Jan 1978Dismissed
Mani Kant Tiwari Vs Babu Ram Dixit
Allahabad High Court · AIR 1978 All 144
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 100, 101, 58
High Courts05 Jan 1978
Umrao Industrial Corporation P. Ltd. Vs Union of India (UOI) and Another
Allahabad High Court · (1979) 117 ITR 30
Income Tax Act, 1961 — Section 148
High Courts04 Jan 1978Dismissed
Commissioner of Income Tax Vs Hari Ram Khanna
Allahabad High Court · (1979) 116 ITR 886
Income Tax Act, 1961 — Section 185
High Courts04 Jan 1978Disposed Off
ADDL. COMMISSIONER OF Income Tax, LUCKNOW Vs RADHA KISHAN BANWARILAL.
Allahabad High Court · (1979) 116 ITR 970
Income Tax Act, 1961 — Section 142, 143, 144, 184, 185
High Courts04 Jan 1978Allowed
Niyaz Ahmad and Others Vs Board of Revenue and Others
Allahabad High Court · (1978) AWC 177
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1908 — Section 5Uttar Pradesh Tenancy Act, 1939 — Section 243, 256, 261, 273, 274
High Courts04 Jan 1978Dismissed
Upper Doab Sugar Mills Ltd. Vs Commissioner of Income Tax (Central)
Allahabad High Court · (1979) 116 ITR 928
High Courts04 Jan 1978Dismissed
Mohammad Ali Khan Vs The Special Land Acquisition Officer, Lucknow Nagar Mahapalika, Lucknow and Others
Allahabad High Court · AIR 1978 All 280
Constitution of India, 1950 — Article 25, 26, 31, 31(2)Land Acquisition Act, 1894 — Section 3, 6Uttar Pradesh Muslim Waqfs Act, 1960 — Section 67
High Courts04 Jan 1978Partly Allowed
Smt. Safi Devi Vs Mahadeo Prasad and Others
Allahabad High Court · AIR 1978 All 215
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 52Specific Relief Act, 1963 — Section 19
High Courts04 Jan 1978Allowed
K.L. Vij Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 213
Criminal Procedure Code, 1973 (CrPC) — Section 482Factories Act, 1948 — Section 12, 12(1), 92Uttar Pradesh Factories Rules, 1950 — Rule 18, 18(7), 18(8)
High Courts03 Jan 1978Disposed Of
Addl. Commissioner of Income Tax Vs V.K. Purwar
Allahabad High Court · (1979) 116 ITR 908