High Courts24 Jan 1978Dismissed
Ram Narain Jaiswal Vs Smt. Rajeshwari Devi and Others
Allahabad High Court · (1978) AWC 204
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Allahabad High Court judgments, 1978
926 judgments · page 44 of 47
High Courts24 Jan 1978Dismissed
Sri Ram Narayan Jaiswal Vs Smt. Rajeshwari Devi and Others
Allahabad High Court · AIR 1978 All 214
Civil Procedure Code Amendment Act, 1974 — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jan 1978
Vijaypat Singhania Vs Commissioner of Income Tax
Allahabad High Court · (1988) 113 ITR 165
Income Tax Act, 1922 — Section 60
High Courts24 Jan 1978Allowed
Chandra Shekhar Shastri Vs State and Others
Allahabad High Court · (1978) AWC 210
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83, 84Penal Code, 1860 (IPC) — Section 307
High Courts23 Jan 1978Dismissed
Ratna Prasad Vs Addl. District Judge, VIII, Allahabad and Others
Allahabad High Court · (1978) 01 AHC CK 0049
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 34
High Courts23 Jan 1978Disposed Of
Girjawati Vs Arvind & others
Allahabad High Court · (1978) 01 AHC CK 0047
High Courts20 Jan 1978Allowed
Committee of Management and Another Vs Deputy Registrar, Co-operative Societies and Others
Allahabad High Court · (1978) AWC 206
Constitution of India, 1950 — Article 226Uttar Pradesh Co-operative Societies Act, 1965 — Section 15, 29(4)Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 2(1), 414, 439, 440, 441
High Courts20 Jan 1978Allowed
MAHESH CHANDRA Vs STATE OF U.P. and Others
Allahabad High Court · (1978) 7 CTR 224
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts20 Jan 1978Dismissed
Sukhvansh Narain Singh and Others Vs Collector and Another
Allahabad High Court · (1980) 126 ITR 113
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 19
High Courts20 Jan 1978
ADDL. COMMISSIONER OF INCOME TAX Vs ABDUL RAZAK SHER MOHAMMAD.
Allahabad High Court · (1978) 7 CTR 78
High Courts20 Jan 1978Dismissed
Madhubala Vs Jagdish Chandra Mallick
Allahabad High Court · (1978) AWC 359
Special Marriage Act, 1954 — Section 12, 12(2), 13, 13(2), 22
High Courts20 Jan 1978
Mohd. Shafi Vs State
Allahabad High Court · (1978) ACR 287
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 171, 218, 465
High Courts19 Jan 1978Allowed
K.N. Srivastava, Food Inspector, Municipal Board Vs Ram Bilash
Allahabad High Court · (1978) ACR 433
Criminal Procedure Code, 1973 (CrPC) — Section 252, 259Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts19 Jan 1978Partly Allowed
Govnd Sugar Mills Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (1978) 2 ELT 151
Levy Sugar Price Equalisation Fund Act, 1976 — Section 2, 5, 8
High Courts19 Jan 1978Dismissed
Shyam Babu Vs District Judge, Moradabad and others
Allahabad High Court · (1978) 01 AHC CK 0053
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(3)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 25
High Courts19 Jan 1978Allowed
Gajraj Pal Upadhya Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 197 : (1978) RD 139
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 29, 3(8), 4, 4A
High Courts18 Jan 1978Allowed
S.P. Agarwal Vs R.R. Upadhya and Another
Allahabad High Court · (1978) CriLJ 789
Constitution of India, 1950 — Article 136, 215, 226Contempt of Courts Act, 1971 — Section 12
High Courts18 Jan 1978Allowed
Satya Narain Agarwal and Another Vs The Government of India and Others
Allahabad High Court · (1978) 2 ELT 476
High Courts18 Jan 1978Dismissed
Kishan Swarup Shukla Vs Deputy Collector, Sales Tax-Cum-Recovery Officer and Others
Allahabad High Court · (1978) 42 STC 453
High Courts17 Jan 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs VIKRAM COTTON MILLS LTD.
Allahabad High Court · (1978) 7 CTR 44(1)