High Courts17 May 1976
Achal Singh Vs Commissioner of Sales Tax
Allahabad High Court · (1977) 39 STC 173
Uttar Pradesh Sales Tax Act, 1948 — Section 9
COURT ARCHIVE
Allahabad High Court judgments, 1976
623 judgments · page 19 of 32
High Courts17 May 1976
M/S. ACHAL SINGH Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1976) 5 CTR 266
Uttar Pradesh Sales Tax Act, 1948 — Section 9
High Courts14 May 1976Dismissed
Salig Ram and Another Vs Uma Shanker and Others
Allahabad High Court · AIR 1976 All 495
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133, 133(1)
High Courts14 May 1976
Ramesh alias Lalla and Another Vs State
Allahabad High Court · (1977) ACR 342
Penal Code, 1860 (IPC) — Section 224, 324, 325, 392
High Courts13 May 1976Dismissed
Ganeshi Lal and Another Vs Mst. Rasool Fatima
Allahabad High Court · AIR 1977 All 118
Easements Act, 1882 — Section 18
High Courts13 May 1976
R.B. Lachhmandas Sugar and General Mills (P) Ltd. and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (1977) AWC 115
Allahabad High Court Rules, 1952 — Rule 1(2)Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(2), Order 40 Rule 2, Order 40 Rule 3, Order 40 Rule 4Constitution of India, 1950 — Article 14
High Courts13 May 1976Dismissed
Ganeshi Lal and Another Vs Smt. Rasool Fatima
Allahabad High Court · (1976) AWC 605
High Courts11 May 1976Dismissed
THE COMMISSIONER OF Income Tax, LUCKNOW Vs M/S. RAM CHAND and SONS.
Allahabad High Court · (1976) 5 CTR 240
Income Tax Act, 1922 — Section 18A(6)
High Courts11 May 1976Allowed
Shyam Lal Vs District Panchayat Raj Officer, Unnao and Others
Allahabad High Court · AIR 1976 All 499
Uttar Pradesh Panchayat Raj Act, 1947 — Section 14
High Courts11 May 1976Partly Allowed
Jagarnath and Others Vs Deputy Director of Consolidation, U.P. Camp at Gorakhpur and Others
Allahabad High Court · AIR 1977 All 176
Limitation Act, 1963 — Article 65Transfer of Property Act, 1882 — Section 45Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18
High Courts11 May 1976Dismissed
Udai Narain Rai Vs District Judge and Others
Allahabad High Court · (1976) AWC 454
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10, 10(2), 16, 16(1), 16(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 13(4)
High Courts11 May 1976Partly Allowed
S.K. Ahuja Vs Central Board of Direct Taxes and Another
Allahabad High Court · (1977) 110 ITR 549
Estate Duty Act, 1953 — Section 4(3)Wealth Tax Act, 1957 — Section 34ABWealth Tax Rules, 1957 — Rule 8
High Courts11 May 1976Dismissed
Firm Dewan Kirpa Ram Radha Kishan and Others Vs Hari Kishan Dass
Allahabad High Court · AIR 1977 All 22 : (1976) AWC 561
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 105
High Courts11 May 1976Dismissed
Ram Saran Das Vs Smt. Shanti Devi
Allahabad High Court · AIR 1977 All 175 : (1977) AWC 182
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts11 May 1976Allowed
Jagarnath and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1976) AWC 654
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 18, 9Uttar Pradesh Tenancy Act, 1939 — Section 180Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 210
High Courts11 May 1976Allowed
Shyam Lal Vs District Panchayat Raj Officer and Others
Allahabad High Court · (1976) AWC 532
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 87A(3)Uttar Pradesh Panchayat Raj Act, 1947 — Section 14, 14(2), 14(3), 14(4)
High Courts11 May 1976Allowed
Bala Charan and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (1977) AWC 187 : (1978) RD 51
High Courts10 May 1976Dismissed
Adhin Singh Vs Sahab Singh and Others
Allahabad High Court · AIR 1977 All 26
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 34 Rule 5
High Courts07 May 1976Dismissed
Om Prakash and Another Vs State of U.P. and Another
Allahabad High Court · AIR 1977 All 122 : (1978) CriLJ 797
Court Fees Act, 1870 — Section 5