High Courts07 Jul 1976Allowed
Commissioner of Income Tax Vs Mir Subha Hari Bhakta
Allahabad High Court · (1988) 112 ITR 544
Income Tax Act, 1922 — Section 28(1), 34, 34(3)
COURT ARCHIVE
Allahabad High Court judgments, 1976
623 judgments · page 17 of 32
High Courts07 Jul 1976Dismissed
Commissioner of Income Tax Vs Banwari Lal Madan Mohan
Allahabad High Court · (1977) 110 ITR 868
High Courts06 Jul 1976Dismissed
Commissioner of Wealth-tax Vs Sheo Kumar Gupta
Allahabad High Court · (1978) 111 ITR 92
Finance Act, 1965 — Section 68Wealth Tax Act, 1957 — Section 2
High Courts06 Jul 1976Dismissed
Hari Oil Mills Vs Commissioner of Sales Tax
Allahabad High Court · (1977) 39 STC 225
High Courts06 Jul 1976Allowed
Saliu Gopi Nath Vs State of Uttar Pradesh
Allahabad High Court · (1976) 07 AHC CK 0038
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 44(b), 46, 46(2), 61((2)
High Courts06 Jul 1976
M/S. HARI OIL MILLS Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1976) 5 CTR 272
High Courts05 Jul 1976
COMMISSIONER OF Income Tax Vs M/S. KHARAG SEN JWALA PD.
Allahabad High Court · (1976) 5 CTR 273(1)
High Courts21 May 1976Disposed Of
Banney Khan Vs The Chief Inspector of Stamps
Allahabad High Court · (1976) AWC 481
Easements Act, 1882 — Section 52Stamp Act, 1899 — Section 2(16), 2(5), 40, 56(1), 57Transfer of Property Act, 1882 — Section 105
High Courts21 May 1976Dismissed
Ram Oudh Tewari Vs Shyam Narain and Others
Allahabad High Court · (1976) AWC 560
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 7C
High Courts21 May 1976Disposed Off
COMMISSIONER OF Income Tax Vs M/S. BRIJ RATAN LAL BOOP KISHORE.
Allahabad High Court · (1976) 5 CTR 254(1)
Income Tax Act, 1961 — Section 143, 144, 147, 271, 274
High Courts21 May 1976Allowed
Smt. Chameli Devi and Others Vs Mewa and Others
Allahabad High Court · (1976) AWC 486
Hindu Succession Act, 1956 — Section 30, 4, 4(1), 6, 8
High Courts21 May 1976Allowed
Additional Commissioner of Income Tax Vs Seth Devi Chand and Sons
Allahabad High Court · (1978) 111 ITR 724
Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 271(1)
High Courts21 May 1976Allowed
Krishan Chandra Narain Jauhari Vs State of U.P.and another
Allahabad High Court · (1976) 05 AHC CK 0037
Constitution of India, 1950 — Article 226, 331Fundamental Rules, 1963 — Rule 56(a)
High Courts21 May 1976Allowed
P.C.Gupta and another Vs Jitendra Nath and others
Allahabad High Court · (1976) 05 AHC CK 0035
Civil Procedure Code, 1908 (CPC) — Section 115, 24Provincial Small Cause Courts Act, 1887 — Section 23Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts21 May 1976Allowed
Deep Chand Vs Babu Ram
Allahabad High Court · AIR 1976 All 478
Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 116Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39, 40
High Courts21 May 1976
Banney Khan Vs The Chief Inspector of Stamp, U.P.
Allahabad High Court · AIR 1976 All 475
Easements Act, 1882 — Section 52Stamp Act, 1899 — Article 35, 2(16), 2(5)Transfer of Property Act, 1882 — Section 105
High Courts21 May 1976Allowed
Raj Narain Jain Vs The IV Addl. District Judge and Others
Allahabad High Court · (1976) AWC 542
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 229Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts20 May 1976Dismissed
Ram Padarath Vs Jagdamba Prasad and Another
Allahabad High Court · (1977) AWC 60
Limitation Act, 1963 — Article 142, 144
High Courts20 May 1976
H.B. Ghosh Vs Commissioner of Income Tax
Allahabad High Court · (1976) 5 CTR 171 : (1977) 110 ITR 247
Income Tax Act, 1961 — Section 45, 52, 52(1)
High Courts20 May 1976Dismissed
M/S. JAMUNA DAS RAM KISHAN Vs COMMISSIONER OF SALES TAX, U.P.
Allahabad High Court · (1976) 5 CTR 284
Civil Procedure Code, 1908 (CPC) — Section 11