High Courts08 Jul 1976Dismissed

Municipal Board Vs Raja Ram

Allahabad High Court · (1976) AWC 677

Criminal Procedure Code, 1973 (CrPC) — Section 2, 247, 256, 417(3)Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 20(1), 7
High Courts08 Jul 1976Disposed Of

Muncipal Board, Mainpuri Vs Raja Ram

Allahabad High Court · (1977) CriLJ 112

Criminal Procedure Code, 1973 (CrPC) — Section 2, 247, 256, 417Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7