High Courts02 Aug 1976
Commissioner of Sales Tax Vs Jassu Ram Bakery Dealer
Allahabad High Court · (1976) 38 STC 461
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
COURT ARCHIVE
Allahabad High Court judgments, 1976
623 judgments · page 14 of 32
High Courts02 Aug 1976
COMMISSIONER OF SALES TAX Vs M/S. HAR PRASAD AYODHYA PRASAD.
Allahabad High Court · (1976) 5 CTR 319
High Courts02 Aug 1976
Commissioner of Sales Tax Vs Har Prasad Ayodhya Prasad
Allahabad High Court · (1977) 39 STC 420
High Courts02 Aug 1976
COMMISSIONER OF SALES TAX, U.P. Vs M/S. JASSU RAM BAKERY DEALER.
Allahabad High Court · (1976) 5 CTR 314
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts30 Jul 1976Dismissed
SRI MOHAMMAD NAZIRUL, HAQ and Others Vs DEPUTY TRANSPORT COMMISSIONER (PASSENGER-TAX), U.P., LUCKNOW and Others
Allahabad High Court · (1976) 5 CTR 309
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 34, 7, 9
High Courts30 Jul 1976Allowed
Smt. Parmeshwari Devi and Another Vs Jagdish Sharma and Others
Allahabad High Court · (1976) AWC 703
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 13, 15, 16, 16(2)
High Courts30 Jul 1976Allowed
Sompal Vs State
Allahabad High Court · (1976) AWC 706
Penal Code, 1860 (IPC) — Section 302, 304
High Courts29 Jul 1976Allowed
Syed Ahmad and Others Vs Rais Ahmed and Others
Allahabad High Court · (1976) AWC 588 : (1977) CriLJ 450
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 465, 482
High Courts29 Jul 1976Dismissed
Gopal Vs Deputy Director of Consolidation, Varanasi and others
Allahabad High Court · (1976) 07 AHC CK 0036
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 9
High Courts29 Jul 1976Dismissed
Puran Kaur and Others Vs State of U.P. and Others
Allahabad High Court · (1977) AWC 91
Constitution of India, 1950 — Article 226, 31AUttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11, 12, 12(1), 12A, 13Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 153
High Courts29 Jul 1976
Raja Ram Vs State
Allahabad High Court · (1977) ACR 23
Arms Act, 1959 — Section 30Penal Code, 1860 (IPC) — Section 100, 302, 304, 307, 324
High Courts28 Jul 1976Disposed Of
Commissioner, Sales Tax Vs Tika Ram Arhti
Allahabad High Court · (1977) 39 STC 147
High Courts28 Jul 1976
THE COMMISSIONER OF SALES TAX, UTTAR PRADESH Vs M/S. TILAK RAM ARHTI, PARIKSHIT GARH, MEERUT.
Allahabad High Court · (1976) 5 CTR 321
High Courts27 Jul 1976Dismissed
State of U. P. and Another Vs Kaluwa and Another
Allahabad High Court · (1977) 40 STC 79
Uttar Pradesh Sales Tax Act, 1948 — Section 17
High Courts27 Jul 1976
Commissioner of Sales Tax Vs Mewalal Kewal Kishore
Allahabad High Court · (1976) 38 STC 551
Central Sales Tax Act, 1956 — Section 3
High Courts27 Jul 1976
Smt. Durga Devi Vs The District and Sessions Judge and Others
Allahabad High Court · (1976) AWC 661
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 16, 16(2), 16(5)
High Courts27 Jul 1976
STATE OF U.P. AND ANOTHER Vs KALUWA AND ANOTHER.
Allahabad High Court · (1976) 5 CTR 291
Uttar Pradesh Sales Tax Act, 1948 — Section 17
High Courts26 Jul 1976Dismissed
Smt. Bhagwati Devi Vs Radhey Shyam and Others
Allahabad High Court · (1976) AWC 721
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 109, 143, 143(1), 144, 209
High Courts26 Jul 1976Disposed Of
Matreja and Co. Vs Commissioner of Income Tax
Allahabad High Court · (1977) 106 ITR 378
Income Tax Act, 1961 — Section 185(3)
High Courts26 Jul 1976
SHIV SHARAN LAL and Others Vs STATE OF U.P. and Others
Allahabad High Court · (1976) 5 CTR 293(1)
Constitution of India, 1950 — Article 14, 19