High Courts26 Jul 1976Allowed
Smt. Saraswati Vyas Vs Pratap Narain Vyas and Others
Allahabad High Court · (1976) AWC 582
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2(2), Order 39 Rule 2A
COURT ARCHIVE
Allahabad High Court judgments, 1976
623 judgments · page 15 of 32
High Courts23 Jul 1976Allowed
Shyam Dass Vs III Addl. District and Sessions Judge and Others
Allahabad High Court · (1976) AWC 766
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 12(2), 12(3), 12(4)
High Courts23 Jul 1976
Commissioner of Sales Tax Vs Agrawal Tin Supply Company
Allahabad High Court · (1977) 39 STC 172
High Courts23 Jul 1976Dismissed
Bishwanath Vs Tilakdhari and others
Allahabad High Court · (1976) 07 AHC CK 0031
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 30, 49
High Courts23 Jul 1976Dismissed
Chabbel Dass and Co., Sultanpur Vs The State of U.P. and Others
Allahabad High Court · AIR 1977 All 143
Arbitration Act, 1940 — Section 20
High Courts23 Jul 1976Dismissed
Shambhu Nath Tandon Vs IX Addl. Distt. and Sessions Judge and Others
Allahabad High Court · (1976) AWC 801
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 108Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7, 7A, 7F
High Courts23 Jul 1976
THE COMMISSIONER OF SALES TAX, U.P. Vs M/S. AGRAWAL TIN SUPPLY CO., ALAMGIRIGANJ, BAREILLY.
Allahabad High Court · (1976) 5 CTR 316
High Courts22 Jul 1976Dismissed
M/S. HARICHAND RATTANCHAND and CO. Vs THE COMMISSIONER OF SALES TAX, U.P.
Allahabad High Court · (1976) 5 CTR 282
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts22 Jul 1976
Harichand Rattan Chand and Co. Vs Commissioner of Sales Tax
Allahabad High Court · (1978) 42 STC 361
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts22 Jul 1976Disposed Of
U.P. State Road Transport Corporation Vs The State Transport Appellate (Tribunal), U.P. Lucknow and Others
Allahabad High Court · AIR 1977 All 1
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1939 — Section 68C, 68F(2)Uttar Pradesh Road Transport Services (Development) Rules, 1958 — Rule 3
High Courts22 Jul 1976Allowed
Jai Prakash Mittal and Another Vs State and Another
Allahabad High Court · (1976) AWC 479
Criminal Procedure Code, 1973 (CrPC) — Section 482Untouchability (Offences) Act, 1955 — Section 3, 4
High Courts22 Jul 1976
U.P. State Road Transport Corporation Meerut Region Vs The State Transport Appellate (Tribunal) and Others
Allahabad High Court · (1976) AWC 554
Motor Vehicles Act, 1988 — Section 68A, 68C, 68D(3), 68F, 68F(2)Uttar Pradesh Road Transport Services (Development) Rules, 1958 — Rule 3
High Courts21 Jul 1976Disposed Of
Gaya Singh Vs Deputy Director of Consolidation, Etah and Others
Allahabad High Court · AIR 1977 All 54
Uttar Pradesh Tenancy Act, 1939 — Section 33
High Courts20 Jul 1976Dismissed
COMMISSIONER OF SALES TAX Vs M/S. HAR DAHAI MAL GULZARI LAL.
Allahabad High Court · (1976) 5 CTR 317
Uttar Pradesh Sales Tax Act, 1948 — Section 9
High Courts20 Jul 1976Disposed Of
Commissioner of Sales Tax Vs Har Dahai Mal Gulzari Lal
Allahabad High Court · (1976) 39 STC 197
Uttar Pradesh Sales Tax Act, 1948 — Section 9
High Courts20 Jul 1976Allowed
Allah Din and Others Vs Rukmani Devi and Others
Allahabad High Court · (1976) AWC 720
High Courts20 Jul 1976Dismissed
Ram Narain Sharma Vs V Additional District and Sessions Judge and Others
Allahabad High Court · (1976) AWC 626
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 11Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7CUttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts19 Jul 1976Allowed
Rasul Bux Vs State of U.P. and Others
Allahabad High Court · (1977) AWC 711
Uttar Pradesh Land Revenue Act, 1901 — Section 148Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279(2), 281
High Courts19 Jul 1976Allowed
Kharak Singh Vs Chetan Prakash
Allahabad High Court · (1976) AWC 580
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39
High Courts16 Jul 1976Allowed
Jagdamba and Others Vs Gram Samaj and Another
Allahabad High Court · (1977) AWC 143
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1Forest Act, 1927 — Section 11, 11(1)Land Acquisition Act, 1894 — Section 18