High Courts07 May 1976
SHRI VIJAYALAKSHMI RICE MILL CONTRACTORS COMPANY Vs THE STATE OF ANDHRA PRADESH.
Allahabad High Court · (1976) 5 CTR 264(1)
Contract Act, 1872 — Section 15
COURT ARCHIVE
Allahabad High Court judgments, 1976
623 judgments · page 20 of 32
High Courts07 May 1976Dismissed
Pt. Parmanand Vs Pt. Jagdish Prasad alias Lalwa
Allahabad High Court · (1976) AWC 492 : (1977) RD 18
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 109, 143, 144, 209, 3
High Courts06 May 1976Allowed
Sharda Prasad Vs Ram Asray
Allahabad High Court · (1976) 05 AHC CK 0036
Civil Procedure Code, 1908 (CPC) — Section 42Provincial Small Cause Courts Act, 1887 — Section 31
High Courts05 May 1976Allowed
Jamuna Oil Mills Vs Pradeep Tandon and Others
Allahabad High Court · (1976) AWC 457
Partnership Act, 1932 — Section 42, 46, 58(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(2), 16, 18
High Courts05 May 1976Allowed
Raghubir Vs Devendra Kuamr Arora
Allahabad High Court · (1976) AWC 773
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, 115Presidency Small Cause Courts Act, 1882 — Section 25
High Courts04 May 1976Disposed Of
Ragho Prasad Vs B. Pratap Narain Agarwal and Others
Allahabad High Court · (1976) AWC 377
Suits Valuation Act, 1887 — Section 8Uttar Pradesh Court Fees Act, 1870 — Section 11, 2, 4, 7
High Courts04 May 1976Dismissed
Satya Prakash Malviya Vs State of U.P.
Allahabad High Court · (1976) AWC 644
Constitution of India, 1950 — Article 190, 21Maintenance of Internal Security Act, 1971 — Section 15Uttar Pradesh Vidhan Sabha Ki Prakriya Tatha Karya Sanchalan Niyamawali, 1958 — Rule 280(6)
High Courts04 May 1976Dismissed
Smt. Chandra Mukhi Devi Vs Nagar Mahapalika
Allahabad High Court · (1976) AWC 508
Uttar Pradesh Municipalities Act, 1916 — Section 296, 303Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 140(1), 151(2), 153, 172, 207
High Courts04 May 1976Dismissed
Satya Prakash Malviya Vs Stae of U.P.
Allahabad High Court · (1977) CriLJ 115
Constitution of India, 1950 — Article 190, 21
High Courts04 May 1976Dismissed
Divisional Superintendent, Northern Railway and Another Vs R.B. Hanifi
Allahabad High Court · (1977) 1 LLJ 309
Constitution of India, 1950 — Article 102, 104, 126, 14, 226Limitation Act, 1963 — Section 19
High Courts04 May 1976Allowed
N.Kaushal Vs State
Allahabad High Court · (1976) 05 AHC CK 0032
Civil Defence Act, 1968 — Section 11(2), 16, 17Criminal Procedure Code, 1898 (CrPC) — Section 364, 533
High Courts04 May 1976Dismissed
State of U.P. Vs Chandra Gupta and Co.
Allahabad High Court · AIR 1977 All 28
Contract Act, 1872 — Section 70, 74Limitation Act, 1908 — Article 115, 56
High Courts04 May 1976Dismissed
Ragho Prasad and Others Vs B. Pratap Narain Agrawal and Others
Allahabad High Court · AIR 1976 All 470
High Courts03 May 1976Dismissed
The State of U.P. Vs Mahant Avaidh Nath
Allahabad High Court · AIR 1977 All 192
Forest Act, 1927 — Section 3, 9
High Courts03 May 1976Dismissed
Brij Behari Lal Saxena Vs State
Allahabad High Court · (1976) 05 AHC CK 0031
Penal Code, 1860 (IPC) — Section 471, 477, 477APrevention of Corruption Act, 1947 — Section 5(1)(c)
High Courts03 May 1976Allowed
Brij Lal Vs State
Allahabad High Court · (1976) 05 AHC CK 0029
Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 1976Dismissed
V.P. Anand and Sons and Another Vs State of U.P. and Another
Allahabad High Court · (1976) AWC 367
Constitution of India, 1950 — Article 141, 19(1), 47Uttar Pradesh Excise Act, 1910 — Section 31
High Courts30 Apr 1976Dismissed
Dildar Husain Vs Ali Husain and Others
Allahabad High Court · AIR 1976 All 502 : (1977) AWC 418
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 64, 65
High Courts29 Apr 1976Allowed
Ram Garib Singh Vs Bhagauti Din Singh and Others
Allahabad High Court · (1976) AWC 591
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5(2)
High Courts29 Apr 1976Dismissed
Lallan Yadav Vs Krishna Devi
Allahabad High Court · (1976) 04 AHC CK 0036
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 37