High Courts29 Apr 1976Allowed
Chandra Sahai and others Vs Rama Shankar
Allahabad High Court · (1976) 04 AHC CK 0034
Civil Procedure Code, 1908 (CPC) — Section 60Transfer of Property Act, 1882 — Section 6
COURT ARCHIVE
Allahabad High Court judgments, 1976
623 judgments · page 21 of 32
High Courts29 Apr 1976
Amjad Ali Nazir Ali Vs Commissioner of Income Tax
Allahabad High Court · (1977) 110 ITR 419
Income Tax Act, 1961 — Section 139(5), 271(1)
High Courts29 Apr 1976Dismissed
Hindu Kanya Pathshala Inter College Vs Ram Swaroop Goel and Another
Allahabad High Court · (1976) AWC 613
Limitation Act, 1963 — Article 18
High Courts28 Apr 1976Dismissed
Deoria Sugar Mills Ltd. Vs State of U.P.and another
Allahabad High Court · (1976) 04 AHC CK 0030
Constitution of India, 1950 — Article 226Uttar Pradesh Electricity (Duty) Act, 1952 — Section 3(1)(c), 4, 4A
High Courts27 Apr 1976
ADDL. COMMISSIONER OF Income Tax, LUCKNOW Vs M/S. MAHABIR RICE and DAL MILLS, BALRAMPUR, GONDA.
Allahabad High Court · (1976) 5 CTR 164
Income Tax Act, 1961 — Section 187, 188
High Courts27 Apr 1976Dismissed
Hari Shanker Gauri Shanker Vs Commissioner of Income Tax
Allahabad High Court · (1977) 108 ITR 160
Income Tax Act, 1961 — Section 37
High Courts27 Apr 1976Dismissed
Deep Narain Singh and Others Vs State of U.P. and Another
Allahabad High Court · (1976) AWC 546
Constitution of India, 1950 — Article 14, 19, 226, 246, 254Essential Commodities Act, 1955 — Section 2, 3, 3(1), 3(2), 3(3A)Uttar Pradesh Municipalities Act, 1916 — Section 298(1), 298(2)
High Courts27 Apr 1976
Baqar Ali and Others Vs The State of U.P.
Allahabad High Court · (1977) ACR 61
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 307
High Courts27 Apr 1976
Divisional Engineer, Head Quarters Vs Durgesh Kumar
Allahabad High Court · (1976) AWC 617
Constitution of India, 1950 — Article 226Harbours, Docks and Piers Clauses Act, 1847 — Section 56Industrial Disputes Act, 1947 — Section 10, 10(1), 10(2), 11A, 18(1)
High Courts27 Apr 1976Dismissed
Yogendra Vikram Singh and Others Vs Krishna Kumar Singh
Allahabad High Court · (1976) AWC 585 : (1977) RD 114
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27(1), 27(2), 49, 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 10, 11, 18
High Courts26 Apr 1976Dismissed
Sultan and Others Vs D.D.C. and Others
Allahabad High Court · (1977) AWC 138
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9
High Courts26 Apr 1976
Commissioner Sales Tax Vs Chawla Stores
Allahabad High Court · (1977) 40 STC 57
High Courts26 Apr 1976
Amir Husain and Others Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (1977) AWC 1 : (1978) RD 204
Constitution of India, 1950 — Article 14Hindu Succession Act, 1956 — Section 29Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 11, 11A, 11C, 18
High Courts26 Apr 1976
COMMISSIONER OF SALES TAX, U.P. Vs M/S. CHWALA STORES, ALLAHABAD.
Allahabad High Court · (1976) 5 CTR 178
High Courts23 Apr 1976Allowed
Dwarika Vs Sub-Divisional Officer and Others
Allahabad High Court · (1977) AWC 186
High Courts23 Apr 1976Dismissed
Commissioner of Income Tax Vs Jwala Pd. Radha Kishan
Allahabad High Court · (1977) 107 ITR 540
High Courts23 Apr 1976
J.K. Rayon Workers'' Union Vs J.K. Rayon Co. Ltd.
Allahabad High Court · (1978) 2 LLJ 428
Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 14, 19, 9
High Courts23 Apr 1976Allowed
Uma Datt Mishra and Another Vs The Collector and Others
Allahabad High Court · (1977) AWC 142
Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 — Section 3, 4, 4(2)
High Courts22 Apr 1976Dismissed
Modi Industries Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1977) 110 ITR 855
Income Tax Act, 1961 — Section 37
High Courts22 Apr 1976
Indian Drugs and Pharmaceuticals Limited Vs Government of U.P. and Others
Allahabad High Court · (1976) 2 LLJ 438
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 10A, 18, 19, 2