High Courts16 Feb 1974Dismissed
Commissioner of Income Tax Vs Faizuddin
Allahabad High Court · (1977) 108 ITR 395
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Allahabad High Court judgments, 1974
353 judgments · page 16 of 18
High Courts15 Feb 1974Dismissed
Commissioner of Income Tax Vs Lalit Mohan
Allahabad High Court · (1977) 106 ITR 817
Income Tax Act, 1961 — Section 271(1)
High Courts15 Feb 1974Dismissed
Queens College, Kanetra and Another Vs The Collector, Varanasi and Others
Allahabad High Court · AIR 1974 All 431
Arbitration Act, 1940 — Section 2, 34
High Courts14 Feb 1974
Commissioner of Income Tax Vs Ram Nand Ram Kishan
Allahabad High Court · (1975) 101 ITR 98
Income Tax Act, 1922 — Section 66(1)
High Courts14 Feb 1974Dismissed
Taran Shanker Singh Vs Election Commissioner of India and Others
Allahabad High Court · AIR 1974 All 458
Conduct of Elections Rules, 1961 — Rule 10, 5
High Courts14 Feb 1974
Commissioner of Sales Tax, U.P., Lucknow Vs Jai Shri Products, Varanasi
Allahabad High Court · AIR 1974 All 249 : (1974) 34 STC 494
Uttar Pradesh Sales Tax Act, 1948 — Section 3A
High Courts14 Feb 1974Dismissed
Commissioner of Income Tax Vs Nadir Ali and Company
Allahabad High Court · (1977) 106 ITR 151
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts13 Feb 1974Disposed Of
Dr. Baldeo Sharma and Another Vs Amritdhara Pharmacy (P.) Ltd. and Others
Allahabad High Court · (1975) 45 CompCas 268
Companies Act, 1956 — Section 397, 398
High Courts13 Feb 1974Dismissed
Janardan Singh Vs Tej Bahadur Singh and Others
Allahabad High Court · AIR 1974 All 460
Limitation Act, 1908 — Article 32, 41
High Courts12 Feb 1974Allowed
The Indian Institute of Technology Vs The State of Uttar Pradesh and Another
Allahabad High Court · (1976) 38 STC 428
Industrial Disputes Act, 1947 — Section 2Institutes of Technology Act, 1961 — Section 26, 6
High Courts11 Feb 1974Dismissed
Bhadur Singh Vs The District Judge, Rampur and Others
Allahabad High Court · AIR 1975 All 12
Arbitration Act, 1940 — Section 14, 17, 33, 46
High Courts07 Feb 1974Allowed
Sharda Prasad Vs Commissioner of Income Tax
Allahabad High Court · (1975) 100 ITR 373
Income Tax Act, 1961 — Section 154, 80J, 84
High Courts07 Feb 1974Dismissed
Smt. Krishnawati Devi and Another Vs Lala Harjas Mal Misra and Others
Allahabad High Court · AIR 1974 All 209
Arbitration Act, 1940 — Section 39, 41Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts07 Feb 1974Allowed
Shrimati Daya Wati and Another Vs Collector, Saharanpur and Another
Allahabad High Court · AIR 1975 All 202
Land Acquisition Act, 1894 — Section 4(1), 5A
High Courts07 Feb 1974Dismissed
Lakhpati Singh Vs Raghunath Singh and Others
Allahabad High Court · AIR 1974 All 479
Civil Procedure Code, 1908 (CPC) — Section 144Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2)
High Courts07 Feb 1974Dismissed
Om Prakash and Others Vs Bhagwan and Others
Allahabad High Court · AIR 1974 All 389
Evidence Act, 1872 — Section 90, 90A, 90A(2)
High Courts06 Feb 1974Allowed
Dhani Ram Vs State and Another
Allahabad High Court · (1974) CriLJ 1234
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts05 Feb 1974
North-Eastern Railway Employees'' Union and Another Vs Registrar of Trade Union and Others
Allahabad High Court · (1975) 2 LLJ 396
Constitution of India, 1950 — Article 226Trade Unions Act, 1926 — Section 28, 29, 8
High Courts01 Feb 1974
Bajrang Lal Vs Commissioner of Income Tax
Allahabad High Court · (1977) 108 ITR 245
High Courts01 Feb 1974Disposed Of
Udai Bhan Singh and Others Vs The Board of Revenue, U.P., Allahabad and Others
Allahabad High Court · AIR 1974 All 202 : (1974) RD 107
Constitution of India, 1950 — Article 226, 245Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5(2), 52, 52(2)