High Courts15 Jan 1974

State of U.P. Vs Ram Charan

Allahabad High Court · (1974) CriLJ 1247

Criminal Procedure Code, 1973 (CrPC) — Section 190Railway Property (Unlawful Possession) Act, 1966 — Section 14, 2, 3, 5, 6
High Courts11 Jan 1974

Sardar Jas Karan Singh Vs State

Allahabad High Court · (1974) CriLJ 728

Criminal Procedure Code, 1973 (CrPC) — Section 439Drugs and Cosmetics Act, 1940 — Section 18, 21, 22, 32Prevention of Food Adulteration Act, 1954 — Section 20
High Courts08 Jan 1974Dismissed

All Hassan and Others Vs State

Allahabad High Court · (1975) CriLJ 345

Arms Act, 1959 — Section 25Evidence Act, 1872 — Section 40, 43Penal Code, 1860 (IPC) — Section 396, 411
High Courts02 Jan 1974

Subhan Vs State

Allahabad High Court · (1974) 01 AHC CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 423, 439Penal Code, 1860 (IPC) — Section 147, 352, 441, 447, 448