High Courts01 Feb 1974Dismissed
Commissioner of Income Tax Vs Ram Baran Ram Nath
Allahabad High Court · (1976) 104 ITR 691
Income Tax Act, 1961 — Section 271(1), 275
COURT ARCHIVE
Allahabad High Court judgments, 1974
353 judgments · page 17 of 18
High Courts01 Feb 1974
Prem Spinning and Weaving Mills Company Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1975) 98 ITR 20
Income Tax Act, 1961 — Section 37
High Courts31 Jan 1974Partly Allowed
Uma Shanker Vs The Collector and Others
Allahabad High Court · (1974) CriLJ 731
Constitution of India, 1950 — Article 226
High Courts31 Jan 1974Dismissed
Shitla Prasad and Others Vs Bans Bahore and Others
Allahabad High Court · AIR 1974 All 197 : (1974) RD 84
Limitation Act, 1908 — Section 29(2), 6Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 341, 5, 6
High Courts30 Jan 1974Dismissed
Ravi Kiran Jain Vs Bar Council of U.P. and Others
Allahabad High Court · AIR 1974 All 211
Advocates Act, 1961 — Section 15(2)Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21
High Courts29 Jan 1974Dismissed
Sheo Narain Jugdish Narain Vs The State of Uttar Pradesh and Another
Allahabad High Court · (1974) 33 STC 488
Uttar Pradesh Sales Tax Act, 1948 — Section 21, 3A
High Courts29 Jan 1974Disposed Off
Abdul Gaffar Vs State of U. P. and Another
Allahabad High Court · (1974) CriLJ 1244
Uttar Pradesh Control of Goondas Act, 1970 — Section 3, 5
High Courts24 Jan 1974Allowed
U.P. State Road Transport Corporation, Lucknow Vs The State Transport Appellate (Tribunal) and Others
Allahabad High Court · AIR 1974 All 218
Motor Vehicles Act, 1939 — Section 60(1), 68F(1), 68I(1), 68I(2)
High Courts24 Jan 1974Dismissed
Ram Gopal Vs State
Allahabad High Court · (1974) 01 AHC CK 0017
Uttar Pradesh Road Side Land Control Act, 1945 — Section 13
High Courts24 Jan 1974Dismissed
Smt. Jaggoo and Another Vs Sardar Gurmukh Singh and Others
Allahabad High Court · AIR 1974 All 250
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(3)
High Courts22 Jan 1974Dismissed
State of U.P. Vs Nanak Chand and Another
Allahabad High Court · (1974) CriLJ 870
Prevention of Food Adulteration Act, 1954 — Section 10, 14, 16, 7
High Courts22 Jan 1974
Mohammad Ayyub Vs Zaibul Nissa
Allahabad High Court · (1974) CriLJ 1237
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts21 Jan 1974Allowed
Brindaban Vs Ram Lakhan Lalji and Mahadeoji and Others
Allahabad High Court · AIR 1975 All 255
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 92
High Courts21 Jan 1974Dismissed
Shital Prasad Vs Dhan Kumar and Others
Allahabad High Court · AIR 1974 All 175
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 2, Order 23 Rule 3, 100, 101
High Courts18 Jan 1974Allowed
Firm Naraindas Pitamchand Vs Firm Shanker Lal Mohandas and Others
Allahabad High Court · AIR 1974 All 255
Railways Act, 1890 — Section 77(2)
High Courts18 Jan 1974Allowed
Smt. Masoom Banoo Vs Hari Singh and Others
Allahabad High Court · AIR 1974 All 462 : (1975) RD 72
Administration of Evacuee Property Act, 1950 — Section 10, 48ADisplaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(1), 48(2), 49
High Courts18 Jan 1974Dismissed
Shobha Ram Vs Inamul Haq
Allahabad High Court · AIR 1974 All 253
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts17 Jan 1974Allowed
State of U.P. Vs Santosh Kumar Capoor
Allahabad High Court · (1975) CriLJ 734
Criminal Procedure Code, 1973 (CrPC) — Section 177, 181, 439Penal Code, 1860 (IPC) — Section 405, 406, 408, 409, 420
High Courts17 Jan 1974Allowed
Elgin Mills Compny Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (1978) 2 ELT 43
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts17 Jan 1974
State of U. P. Vs Bans Raj Singh
Allahabad High Court · (1974) CriLJ 1240
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161, 165