COURT ARCHIVE

Allahabad High Court judgments, 1974

353 judgments · page 15 of 18

High Courts05 Mar 1974

Janardan Prasad Gupta Vs O.P. Chakarvarty and Another

Allahabad High Court · (1975) CriLJ 164

Constitution of India, 1950 — Article 129, 14, 142, 215, 225Contempt of Courts Act, 1971 — Section 1, 11, 12, 13, 14Registration Act, 1908 — Section 83

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High Courts04 Mar 1974Disposed Off

Anand Kishore Vs State

Allahabad High Court · (1974) CriLJ 1321

Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138

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High Courts04 Mar 1974Dismissed

Padampat Singhania and Others Vs Assistant Controller of Estate Duty cum Income Tax Officer and Another

Allahabad High Court · (1976) 102 ITR 701

Constitution of India, 1950 — Article 226

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High Courts04 Mar 1974

Commissioner of Sales Tax Vs Jamuna Oil Mills

Allahabad High Court · (1974) 34 STC 564

Central Sales Tax Act, 1956 — Section 8

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High Courts01 Mar 1974

S.S. Bargava and Others Vs Allahabad Polytechnic and Another

Allahabad High Court · (1975) 1 LLJ 1

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High Courts27 Feb 1974Allowed

Charan Singh Attar Singh Vs The Sub-Divisional Officer Sikandrabad and Another

Allahabad High Court · AIR 1974 All 282

Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C

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High Courts27 Feb 1974Dismissed

Khalil Ahmad and Others Vs Additional District Judge, Gorakhpur and Others

Allahabad High Court · AIR 1974 All 422

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 4

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High Courts25 Feb 1974Allowed

Om Prakash Saxena Vs Raja Babu Saxena

Allahabad High Court · AIR 1974 All 428

Transfer of Property Act, 1882 — Section 113

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High Courts25 Feb 1974Partly Allowed

Ram Narain Choubey Vs Gangadhar Choubey and Others

Allahabad High Court · AIR 1975 All 248

Easements Act, 1882 — Section 15, 17, 22, 24, 28Uttar Pradesh Village Abadi Act, 1948 — Section 4

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High Courts25 Feb 1974Partly Allowed

Ram Swarup Jain Vs Sri Janki Devi Bhagat Trust

Allahabad High Court · AIR 1974 All 424

Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107

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High Courts25 Feb 1974Allowed

Phool Wati and Others Vs Gur Sahai

Allahabad High Court · AIR 1975 All 262 : (1975) AWC 197

Civil Procedure Code, 1908 (CPC) — Section 115, 2

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High Courts25 Feb 1974

Arun Kumar Sarraf Vs Commissioner of Income Tax

Allahabad High Court · (1976) 104 ITR 90

Income Tax Act, 1961 — Section 64, 66

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High Courts25 Feb 1974Allowed

Jagdishkumar Agrawal Vs State of U.P. and Another

Allahabad High Court · AIR 1974 All 426

Constitution of India, 1950 — Article 226

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High Courts22 Feb 1974Dismissed

Commissioner of Income Tax Vs Ram Achal Ram Sewak

Allahabad High Court · (1977) 106 ITR 144

Income Tax Act, 1961 — Section 148, 271, 271(1)

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High Courts22 Feb 1974Disposed Of

Commissioner of Sales Tax Vs Mango Mal Nanak Ram

Allahabad High Court · (1974) 33 STC 556

Uttar Pradesh Sales Tax Act, 1948 — Section 3A

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High Courts22 Feb 1974Dismissed

Ahmad Husain Vs Smt. Uma Devi Shukla and Others

Allahabad High Court · AIR 1975 All 254

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts22 Feb 1974Disposed Of

Tajammul Husain Vs Mir Khan and Others

Allahabad High Court · AIR 1974 All 234

Transfer of Property Act, 1882 — Section 111, 76

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High Courts21 Feb 1974Disposed Of

Commissioner of Income Tax Vs Data Ram Satpal

Allahabad High Court · (1975) 99 ITR 507

Income Tax Act, 1961 — Section 271, 271(1)

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High Courts21 Feb 1974

Jamil Hasan Vs The State

Allahabad High Court · (1974) CriLJ 867

Penal Code, 1860 (IPC) — Section 320, 324, 326

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High Courts19 Feb 1974

State of U.P. Vs Mata Prasad

Allahabad High Court · (1974) CriLJ 868

Opium Act, 1878 — Section 9

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