High Courts25 Mar 1974
Bhola and Others Vs State
Allahabad High Court · (1974) CriLJ 1318
Criminal Procedure Code, 1898 (CrPC) — Section 389, 426Penal Code, 1860 (IPC) — Section 396, 412
COURT ARCHIVE
Allahabad High Court judgments, 1974
353 judgments · page 14 of 18
High Courts21 Mar 1974Dismissed
S.B. Agarwal Vs State of U.P.
Allahabad High Court · (1976) AWC 94
Apprentices Act, 1961 — Section 2(3), 30(1), 33, 8, 8(1)Apprentices Act, 1961 — Section 2(3), 30(1), 33, 8, 8(1)Apprentices Act, 1961 — Section 2(3), 30(1), 33, 8, 8(1)
High Courts21 Mar 1974Partly Allowed
Khalil Ahmad Khan Vs Siddiq Ahmad Khan and Others
Allahabad High Court · AIR 1974 All 382
Civil Procedure Code, 1908 (CPC) — Section 15, 9, 92Uttar Pradesh Muslim Waqfs (Amendment) Act, 1971 — Section 64Uttar Pradesh Muslim Waqfs Act, 1960 — Section 2, 2(3)
High Courts20 Mar 1974Allowed
Raj Narain Vs Smt. Indira Nehru Gandhi and Another
Allahabad High Court · AIR 1974 All 324
Evidence Act, 1872 — Section 123, 162
High Courts19 Mar 1974Disposed Of
Commissioner of Gift-tax Vs Maharaja Pateshwari Pd. Singh
Allahabad High Court · (1975) 98 ITR 480
Gift Tax Act, 1958 — Section 2, 5(1), 5(2), 5(3)
High Courts19 Mar 1974Dismissed
Ashok Kumar and Another Vs Kanhiaya Lal and Another
Allahabad High Court · AIR 1974 All 417
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts18 Mar 1974
Tarkeshwar Nath Agarwal Vs Commissioner of Sales Tax
Allahabad High Court · (1974) 34 STC 497
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts15 Mar 1974Dismissed
Sri Aulvin V. Singh Vs Smt. Chandrawati
Allahabad High Court · AIR 1974 All 278
Divorce Act, 1869 — Section 10Special Marriage Act, 1954 — Section 15, 18, 27
High Courts14 Mar 1974Dismissed
Shabbar Ali Khan and Another Vs Mardan Ali Khan and Another
Allahabad High Court · AIR 1974 All 353
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331(1A)
High Courts13 Mar 1974Allowed
Tondi and Others Vs The State of U.P.
Allahabad High Court · (1975) AWC 174 : (1975) CriLJ 950
Penal Code, 1860 (IPC) — Section 302, 364
High Courts13 Mar 1974Dismissed
Devi Saran Vs State
Allahabad High Court · (1974) CriLJ 865
Prevention of Food Adulteration Act, 1954 — Section 10, 16, 2, 7
High Courts13 Mar 1974
Gopi and Others Vs State
Allahabad High Court · (1974) CriLJ 1410
Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 114, 117, 90
High Courts12 Mar 1974Allowed
Baboo Ram Vs Ishrat Ali
Allahabad High Court · AIR 1975 All 180
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 98, 98(2)
High Courts11 Mar 1974Partly Allowed
VIJAY KUMAR KEDIA Vs CONTROLLER OF ESTATE DUTY.
Allahabad High Court · (1976) 104 ITR 302
Estate Duty Act, 1953 — Section 36, 53, 55, 58, 64Income Tax Act, 1961 — Section 22, 34
High Courts06 Mar 1974Dismissed
Manni Vs State
Allahabad High Court · (1975) CriLJ 161
Penal Code, 1860 (IPC) — Section 379, 506
High Courts06 Mar 1974Dismissed
Commissioner of Income Tax Vs Dr. P.N. Awasthi and Dr. Narendra Verma
Allahabad High Court · (1976) 105 ITR 320
Income Tax Act, 1961 — Section 10
High Courts06 Mar 1974Allowed
Ghanshiam Singh Vs Smt. Har Piarey and Another
Allahabad High Court · AIR 1974 All 229
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 11, 2(2), 47, 47(1)
High Courts06 Mar 1974Dismissed
Kailash Chandra and Another Vs Om Prakash Sharma and Others
Allahabad High Court · AIR 1974 All 350
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7F
High Courts06 Mar 1974Allowed
Ram Bharose Lal Vs Sukhdei and Others
Allahabad High Court · AIR 1975 All 90
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2)
High Courts05 Mar 1974Dismissed
Squadron Leader Giri Narayana Raju Vs Officer Commanding 48 Squadron and Others
Allahabad High Court · AIR 1974 All 362
Air Force Act, 1950 — Section 190Constitution of India, 1950 — Article 14