High Courts17 Apr 1974Dismissed
Abdul Rashid Vs Sri Sitaramji Maharaj Brajman and Others
Allahabad High Court · AIR 1974 All 275
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1908 — Article 181, 182
COURT ARCHIVE
Allahabad High Court judgments, 1974
353 judgments · page 12 of 18
High Courts17 Apr 1974Allowed
Central Distillary and Chemical Works Vs Inspector of Central Excise M.O.R. and Another
Allahabad High Court · (1978) 2 ELT 194
High Courts16 Apr 1974Dismissed
Nemi Chand Vimal Chand Vs Commissioner of Sales Tax
Allahabad High Court · (1974) 34 STC 562
High Courts16 Apr 1974Dismissed
Mahabir Sugar Mills Pvt. Ltd. Vs The Union of India (UOI) and Another
Allahabad High Court · AIR 1975 All 239
Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3General Clauses Act, 1897 — Section 6
High Courts16 Apr 1974Allowed
Ram Dayal Chhotey Lal Vs Sales Tax Officer
Allahabad High Court · (1974) 34 STC 225
Constitution of India, 1950 — Article 226
High Courts16 Apr 1974Allowed
Hukam Chand and Another Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1983) 54 STC 43
Uttar Pradesh Sales Tax Act, 1948 — Section 8(1A)
High Courts15 Apr 1974Allowed
Mohd. Afaq Vs The Commissioner, Allahabad Division and Another
Allahabad High Court · (1975) CriLJ 709
Arms Act, 1959 — Section 17, 18Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302
High Courts15 Apr 1974Allowed
Seth Loonkaran Sethiya Vs Ivan E. John and Others
Allahabad High Court · AIR 1975 All 113
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 40 Rule 1, Order 43 Rule 1, 96
High Courts11 Apr 1974Dismissed
Bhikha Lal and Others Vs Munna Lal
Allahabad High Court · AIR 1974 All 366
Post Office Act, 1898 — Section 44, 44(1)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
High Courts11 Apr 1974Dismissed
Bhkha Lal and others Vs Munna Lal, defendant
Allahabad High Court · (1974) 04 AHC CK 0026
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(a)
High Courts10 Apr 1974Dismissed
Vinaya Chandra Misra Vs Sachindra Kumar Sarkar
Allahabad High Court · (1974) CriLJ 962
Bar Councils Act, 1926 — Section 2Constitution of India, 1950 — Article 215, 225Contempt of Courts Act, 1971 — Section 10, 15, 2, 3
High Courts10 Apr 1974
Lal Ji Vs State of Uttar Pradesh
Allahabad High Court · (1975) AWC 149 : (1976) CriLJ 479
Arms Act, 1959 — Section 25, 3, 4Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379
High Courts09 Apr 1974Allowed
Mahboob Ullah Vs Jwala Prasad Kajriwal and Another
Allahabad High Court · AIR 1974 All 413
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 1Transfer of Property Act, 1882 — Section 106, 109
High Courts05 Apr 1974Dismissed
Kater Singh and Another Vs Jahan Singh and Others
Allahabad High Court · (1974) CriLJ 1316
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts04 Apr 1974Allowed
Ram Sahai and Others Vs State
Allahabad High Court · (1975) CriLJ 1121
Criminal Procedure Code, 1973 (CrPC) — Section 423, 53Penal Code, 1860 (IPC) — Section 323, 325, 34, 68, 69
High Courts04 Apr 1974Dismissed
Budh Singh Vs Mukund Murari Lal
Allahabad High Court · AIR 1975 All 201
Contract Act, 1872 — Section 128
High Courts04 Apr 1974Dismissed
Ram Sewak Vs The State of U.P.
Allahabad High Court · (1974) CriLJ 1090
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 302
High Courts04 Apr 1974Allowed
Rudra Pratap and Another Vs Board of Revenue, U.P. and Others
Allahabad High Court · AIR 1975 All 125
Constitution of India, 1950 — Article 226Hindu Succession Act, 1956 — Section 4(2)
High Courts04 Apr 1974Allowed
Uttam Bhatia Co. and Another Vs Babu Ram and Another
Allahabad High Court · AIR 1974 All 454
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 2A(1)
High Courts04 Apr 1974
Jamaluddin and Others Vs State
Allahabad High Court · (1975) AWC 157
Evidence Act, 1872 — Section 114Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 3, 5, 8