High Courts26 Apr 1974Allowed

Abdul Hameed Vs Mohd. Ishaq

Allahabad High Court · AIR 1975 All 166

Constitution of India, 1950 — Article 13(3), 366(10)Contract Act, 1872 — Section 23General Clauses Act, 1897 — Section 3(29)
High Courts25 Apr 1974Allowed

Kranti Kumar Vs State of U.P. and Others

Allahabad High Court · AIR 1975 All 71

Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction (Amendment) Act, 1972 — Section 43Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(2)
High Courts25 Apr 1974

P.C. Gupta Vs State and Another

Allahabad High Court · (1974) CriLJ 945

Criminal Procedure Code, 1973 (CrPC) — Section 167, 190, 195, 61Penal Code, 1860 (IPC) — Section 109, 114, 120B, 182, 193
High Courts18 Apr 1974Partly Allowed

Shamim Ahmad Alvi Vs Azizul Rahman Khan

Allahabad High Court · AIR 1974 All 354

Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)