High Courts03 Oct 1968Allowed
Steel Enterprises (Private) Ltd. Vs The State of Uttar Pradesh and Another
Allahabad High Court · (1970) 26 STC 133
Income Tax Act, 1961 — Section 141
COURT ARCHIVE
Allahabad High Court judgments, 1968
335 judgments · page 4 of 17
High Courts26 Sept 1968Allowed
Jai Shankar Singh and others Vs The State of UP and others
Allahabad High Court · (1968) 38 AWR 849
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 194, 212Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5
High Courts25 Sept 1968Allowed
Govind and others (In Jail) Vs State
Allahabad High Court · (1968) 38 AWR 836
Penal Code, 1860 (IPC) — Section 395
High Courts25 Sept 1968
Gauri Shanker Vs Sidhnath Tewari and Another
Allahabad High Court · (1968) 38 AWR 770
Uttar Pradesh Consolidation of Holdings (Amendment) Act, 1963 — Section 47
High Courts24 Sept 1968Allowed
Ram Khelawan Bhagwati Vs Sunder Nankau and Another
Allahabad High Court · AIR 1970 All 154 : (1968) 38 AWR 828 : (1970) CriLJ 305
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 145(9)
High Courts23 Sept 1968Disposed Of
Jai Narain Har Narain and Another Vs L. Bulaqi Das
Allahabad High Court · AIR 1969 All 504 : (1968) 38 AWR 704
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Sept 1968Allowed
Smt. Phulbasi Vs State
Allahabad High Court · (1968) 38 AWR 846
Criminal Procedure Code, 1898 (CrPC) — Section 488(1), 489(2)
High Courts20 Sept 1968Allowed
The State Vs Raghuraj Singh
Allahabad High Court · (1968) 38 AWR 855 : (1970) CriLJ 78
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 295, 296
High Courts19 Sept 1968Dismissed
Jamuna Singh Vs Jyantri
Allahabad High Court · (1968) 38 AWR 874
Arbitration Act, 1940 — Section 47Arbitration Act, 1940 — Section 47Arbitration Act, 1940 — Section 47
High Courts18 Sept 1968Dismissed
Ghamandi and Others Vs State
Allahabad High Court · (1969) 39 AWR 37 : (1970) CriLJ 386
Penal Code, 1860 (IPC) — Section 395
High Courts18 Sept 1968Disposed Of
Ram Awalamb and Others Vs Jata Shankar and Others
Allahabad High Court · AIR 1969 All 526 : (1968) 38 AWR 731
Civil Procedure Code, 1908 (CPC) — Section 20, 9Specific Relief Act, 1877 — Section 39Transfer of Property Act, 1882 — Section 105
High Courts18 Sept 1968Allowed
Liladhar Vs State
Allahabad High Court · (1968) 38 AWR 842
Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts13 Sept 1968Allowed
Ram Das Vs Deputy Director of Consolidation, Ghazipur and others
Allahabad High Court · (1968) 38 AWR 817
Evidence Act, 1872 — Section 167Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts11 Sept 1968Dismissed
Kailash Nath Vs State of U.P. and others
Allahabad High Court · (1968) 38 AWR 820
Criminal Procedure Code, 1898 (CrPC) — Section 337(1)
High Courts10 Sept 1968Dismissed
Gopal Prasad Singh Vs Deputy Director of Medical and Health Services
Allahabad High Court · (1968) 38 AWR 834 : (1969) 1 LLJ 223
Constitution of India, 1950 — Article 16, 226
High Courts10 Sept 1968
State Vs Kamla Ram Nautiyal and Others
Allahabad High Court · (1970) CriLJ 1283
Essential Commodities Act, 1955 — Section 8Penal Code, 1860 (IPC) — Section 465
High Courts10 Sept 1968
Upper India Sugar Exchange Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1969) 72 ITR 331
Income Tax Act, 1922 — Section 66(1)
High Courts06 Sept 1968Dismissed
Mewa Lal Vs Rukumpal Singh and another
Allahabad High Court · (1968) 38 AWR 696
Transfer of Property Act, 1882 — Section 5Uttar Pradesh Debt Redemption Act, 1940 — Section 17Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 6(g)
High Courts05 Sept 1968
Agarwala Brothers Vs Commissioner of Sales Tax
Allahabad High Court · (1969) 23 STC 306
High Courts05 Sept 1968Allowed
Raja Ram Kumar Bhargava Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1969 All 604
Land Acquisition Act, 1894 — Section 3, 4, 8, 9