High Courts28 Nov 1968Dismissed
Ram Swarup Vs State Transport Appellate Tribunal, Uttar Pradesh and Another
Allahabad High Court · AIR 1970 All 182 : (1972) CriLJ 1119
Motor Vehicles Act, 1939 — Section 57(8), 64
COURT ARCHIVE
Allahabad High Court judgments, 1968
335 judgments · page 2 of 17
High Courts28 Nov 1968
Panna Lal Babu Lal Vs Commissioner of Income Tax
Allahabad High Court · (1969) 73 ITR 503
Income Tax Act, 1922 — Section 26AIncome Tax Rules, 1922 — Rule 6, 6(2)
High Courts25 Nov 1968Allowed
Commissioner, Sales Tax, U.P. Vs Allied Chemicals, 77 Factory Area, Kanpur
Allahabad High Court · AIR 1970 All 20 : (1969) 23 STC 165
Uttar Pradesh Sales Tax Act, 1948 — Section 3(1)
High Courts20 Nov 1968Allowed
Union of India (UOI) Vs Hari Om
Allahabad High Court · AIR 1969 All 542
Civil Procedure Code, 1908 (CPC) — Section 100, 101Civil Services (Classification, Control and Appeal) Rules — Rule 55, 55Constitution of India, 1950 — Article 311
High Courts19 Nov 1968Dismissed
Duryodhan Vs Sitaram and Others
Allahabad High Court · AIR 1970 All 1
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9Representation of the People Act, 1951 — Section 109, 110, 116A, 116B, 90
High Courts18 Nov 1968Disposed Of
Seth Munna Lal Vs Seth Jai Prakash
Allahabad High Court · AIR 1970 All 257 : (1968) 38 AWR 860
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 9
High Courts14 Nov 1968Dismissed
Sool Chand Ram Sewak Vs Commissioner of Income Tax
Allahabad High Court · (1969) 73 ITR 466
Income Tax Act, 1922 — Section 25A, 34, 34(1)
High Courts13 Nov 1968Disposed Of
Mirajuddin Vs Nanku and Others
Allahabad High Court · (1970) 40 AWR 127
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Mussalman Wakf Validating Act, 1913 — Section 3
High Courts13 Nov 1968Dismissed
Mangat Ram Vs Kamlesh and Others
Allahabad High Court · (1969) ACJ 123
Motor Vehicles Act, 1988 — Section 110D, 110D(1), 110D(2)Motor Vehicles Act, 1988 — Section 110D, 110D(1), 110D(2)Motor Vehicles Act, 1988 — Section 110D, 110D(1), 110D(2)
High Courts11 Nov 1968
Kanhaiya Lal Moti Lal Vs Commissioner of Income Tax
Allahabad High Court · (1969) 72 ITR 507
Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 185(2)Income Tax Rules, 1922 — Rule 2, 3, 4, 6
High Courts08 Nov 1968Allowed
Suraj Bhan Pande Vs State of U.P. and Others
Allahabad High Court · AIR 1969 All 560 : (1969) 39 AWR 264
Constitution of India, 1950 — Article 245, 302Essential Commodities Act, 1955 — Section 3, 3(1), 3(2), 5
High Courts08 Nov 1968Allowed
Tika Ram and Sons (Private) Ltd. Vs Income Tax Officer, A-Ward
Allahabad High Court · (1969) 72 ITR 437
Income Tax Act, 1961 — Section 141, 72(1), 73(2), 74(1), 80
High Courts06 Nov 1968Dismissed
Gauri Shanker Sahi Vs State of U.P.
Allahabad High Court · (1970) 77 ITR 827
High Courts05 Nov 1968Dismissed
Sidh Gopal Gajanand and Others Vs Income Tax Officer and Others
Allahabad High Court · (1969) 73 ITR 226
Income Tax Act, 1922 — Section 22(4), 23(2), 34, 5(7A)
High Courts05 Nov 1968Dismissed
Rajendra Kumar Vs Smt. Maya Devi
Allahabad High Court · (1968) 38 AWR 854
Transfer of Property Act, 1882 — Section 106Transfer of Property Act, 1882 — Section 106Transfer of Property Act, 1882 — Section 106
High Courts01 Nov 1968Dismissed
Imperial Surgico Industries Vs Commissioner, Sales Tax
Allahabad High Court · (1969) 23 STC 201
Uttar Pradesh Sales Tax Act, 1948 — Section 3, 3A
High Courts31 Oct 1968Dismissed
H.G. Misra and Co. Vs Appellate Assistant Commissioner of Income Tax and Others
Allahabad High Court · AIR 1969 All 566 : (1969) 72 ITR 489
Constitution of India, 1950 — Article 14, 141General Clauses Act, 1897 — Section 18A, 6Income Tax Act, 1961 — Section 297(2), 298
High Courts30 Oct 1968Dismissed
Anwar Khan Mehboob Co. Vs The Commissioner of Sales Tax
Allahabad High Court · (1969) 24 STC 20
Uttar Pradesh Sales Tax Act, 1948 — Section 3A
High Courts30 Oct 1968Dismissed
Commissioner, Sales Tax Vs Dhampur Sugar Mills Ltd. and Another
Allahabad High Court · (1970) 26 STC 65
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts30 Oct 1968Partly Allowed
Balbir Singh Vs Smt. Sulochana Devi
Allahabad High Court · AIR 1970 All 382 : (1976) AWC 157
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)