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Allahabad High Court judgments, 1968

335 judgments · page 17 of 17

High Courts05 Jan 1968Allowed

Dr. A.N. Mukerji Vs State

Allahabad High Court · AIR 1969 All 489 : (1969) CriLJ 1203

Criminal Procedure Code, 1898 (CrPC) — Section 221, 222, 223, 227, 233Evidence Act, 1872 — Section 33Indian Medical Council Act, 1956 — Section 24
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High Courts05 Jan 1968Allowed

Kailash Nath Agarwal Vs Amar Nath Agarwal and Others

Allahabad High Court · AIR 1969 All 82 : (1968) 38 AWR 88 : (1969) CriLJ 139

Civil Procedure Code, 1908 (CPC) — Section 115, 141Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 146, 146(1), 146(1A)Evidence Act, 1872 — Section 1
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High Courts03 Jan 1968Allowed

Ram Jiwan Gupta Vs State

Allahabad High Court · (1968) 38 AWR 147

Government of India Act, 1935 — Section 93Uttar Pradesh Road Side Land Control Act, 1945 — Section 13
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