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Allahabad High Court judgments, 1968

335 judgments · page 16 of 17

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High Courts17 Jan 1968Dismissed

Niadar and others Vs State and another

Allahabad High Court · (1968) 38 AWR 686

Criminal Procedure Code, 1898 (CrPC) — Section 247
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High Courts17 Jan 1968Dismissed

Ram Dulari Saran Vs Sri Yogeshwar Sri Ram Balbhacharya Ji and Others

Allahabad High Court · AIR 1969 All 68 : (1969) CriLJ 133

Contempt of Courts Act, 1971 — Section 1Criminal Procedure Code, 1898 (CrPC) — Section 9
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High Courts17 Jan 1968

Sarju Narain Vs Lachhmi Narain

Allahabad High Court · (1970) CriLJ 614

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
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High Courts17 Jan 1968Dismissed

Abdul Reheman and others Vs State

Allahabad High Court · (1968) 38 AWR 628

Criminal Procedure Code, 1898 (CrPC) — Section 439(5)
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High Courts17 Jan 1968Allowed

Kunwarsen and others Vs State

Allahabad High Court · (1968) 38 AWR 629

Penal Code, 1860 (IPC) — Section 225B
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High Courts16 Jan 1968Allowed

Ikramuddin and Another Vs U.P. Industrial Co-operative Bank Ltd. and Others

Allahabad High Court · (1968) 38 CompCas 412

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High Courts16 Jan 1968Dismissed

Hira Lal Vs Babban and others

Allahabad High Court · (1968) 38 AWR 265

Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 500
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High Courts15 Jan 1968Dismissed

Smt. Chhedana Vs Dy. Director of Consolidation, U.P., Lucknow and others

Allahabad High Court · (1968) 38 AWR 145

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
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High Courts15 Jan 1968Dismissed

Tulsipur Sugar Co. Ltd. Vs Notified Area Committee, Tulsipur Town

Allahabad High Court · AIR 1968 All 285

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226Uttar Pradesh Town Areas Act, 1914 — Section 15A, 15B, 15B(3), 15C, 3
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High Courts12 Jan 1968Dismissed

Hari Shankar Vs Chaitanya Kumar and others

Allahabad High Court · (1968) 38 AWR 197

Transfer of Property Act, 1882 — Section 113
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High Courts12 Jan 1968Allowed

Jagannath Singh Vs Nyaya Panchayat, Bhadekh, District Jalaun and others

Allahabad High Court · (1968) 38 AWR 402

Uttar Pradesh Panchayat Raj Act, 1947 — Section 53, 78
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High Courts12 Jan 1968Allowed

Shushil Kumar and others Vs State

Allahabad High Court · (1968) 38 AWR 287

Uttar Pradesh Dookan Aur Vanijya Adhishthan Adhiniyam, 1962 — Section 35
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High Courts12 Jan 1968Dismissed

Commissioner of Income Tax, U.P. Vs Bharat Engineering and Construction Co.

Allahabad High Court · (1968) 01 AHC CK 0036

Income Tax Act, 1922 — Section 66(2)
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High Courts12 Jan 1968Allowed

Tikendra Bahadur Pal Vs State and others

Allahabad High Court · (1968) 38 AWR 202

Uttar Pradesh Large Land Holdings Tax Act, 1957 — Section 2(16), 3
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High Courts11 Jan 1968Allowed

Ram Swarup Vs Mahabir Prasad and Others

Allahabad High Court · AIR 1969 All 440 : (1968) 38 AWR 195

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 97(1), Order 21 Rule 97(2), Order 21 Rule 99
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High Courts10 Jan 1968Dismissed

Gaon Sabha Vs Dy. Director of Consolidation, U.P., Lucknow and others

Allahabad High Court · (1968) 38 AWR 199

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154
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High Courts10 Jan 1968Dismissed

Ved Prakash and another Vs The Hon''ble the Chief Justice and others

Allahabad High Court · (1968) 38 AWR 87

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High Courts10 Jan 1968Dismissed

Hanuman Mills Pvt. Ltd. and Others Vs State

Allahabad High Court · (1968) 01 AHC CK 0024

Companies Act, 1956 — Section 159, 303(3), 311, 611(2)Constitution of India, 1950 — Article 20(1)
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High Courts10 Jan 1968

Income Tax OFFICER, A-WARD, AGRA, AND OTHERS Vs FIRM MADAN MOHAN DAMMA MAL AND ANOTHER.

Allahabad High Court · (1968) 70 ITR 293

Constitution of India, 1950 — Article 14, 20Income Tax Act, 1961 — Section 121, 124, 132, 139, 142
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High Courts09 Jan 1968Allowed

Shabbir Abdul Rehman Vs State

Allahabad High Court · AIR 1969 All 478 : (1968) 38 AWR 481 : (1969) CriLJ 1202

Prevention of Food Adulteration Act, 1954 — Section 9
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