High Courts13 Aug 1968Allowed
Durga Dutt Chunni Lal Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1969) 23 STC 432
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1968
335 judgments · page 6 of 17
High Courts09 Aug 1968Allowed
Asa Singh Vs B.D. Sanwal and Others
Allahabad High Court · AIR 1969 All 474
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts09 Aug 1968
Ram Kishan and others Vs Rameshwar Dayal and others
Allahabad High Court · (1968) 38 AWR 608
Criminal Procedure Code, 1898 (CrPC) — Section 438, 539B
High Courts09 Aug 1968
Sardar Prem Singh Vs B.D. Sanwal and others
Allahabad High Court · (1968) 38 AWR 572
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
High Courts07 Aug 1968Dismissed
Kanpur Vanaspati Stores Vs Commissioner, Sales Tax
Allahabad High Court · (1969) 23 STC 62
Constitution of India, 1950 — Article 226, 227
High Courts07 Aug 1968Dismissed
Mohd. Shakoor Mohd. Bashir Vs Commissioner of Income Tax
Allahabad High Court · (1969) 72 ITR 545
Income Tax Act, 1922 — Section 34, 34(1), 34(3)
High Courts07 Aug 1968Dismissed
Ram Das Vs State of UP and others
Allahabad High Court · (1968) 38 AWR 617
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5(b)(i)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10
High Courts06 Aug 1968Disposed Of
Hind Vastra Bhandar Vs Commissioner, Sales Tax
Allahabad High Court · (1969) 23 STC 311
Uttar Pradesh Sales Tax Act, 1948 — Section 9(3)(b)
High Courts06 Aug 1968Disposed Of
Commissioner of Sales Tax Vs Pritam Singh
Allahabad High Court · (1968) 22 STC 414
Uttar Pradesh Sales Tax Act, 1948 — Section 3, 3A
High Courts05 Aug 1968Allowed
J. Hay Vs S.L. Thakral
Allahabad High Court · (1968) 38 AWR 687
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 18Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B
High Courts05 Aug 1968Allowed
Ram Charan Singh and another Vs The Board of Revenue, UP, Allahabad and others
Allahabad High Court · (1968) 38 AWR 693
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 6 Rule 14Uttar Pradesh Tenancy Act, 1939 — Section 180, 246
High Courts02 Aug 1968Allowed
Nand Kishore Vs Deputy Director (Consolidation) and others
Allahabad High Court · (1968) 38 AWR 755
Allahabad High Court Rules, 1952 — Rule 38AConstitution of India, 1950 — Article 226
High Courts02 Aug 1968Dismissed
Samoon Ahmed Vs The State
Allahabad High Court · (1969) ACJ 156
Central Motor Vehicles Rules, 1989 — Rule 78, 79Penal Code, 1860 (IPC) — Section 304A, 337Central Motor Vehicles Rules, 1989 — Rule 78, 79
High Courts02 Aug 1968Dismissed
Commissioner, Sales Tax Vs Badri Prasad Vishwanath
Allahabad High Court · (1969) 24 STC 364
Uttar Pradesh Sales Tax Act, 1948 — Section 29
High Courts02 Aug 1968Dismissed
Amir Chand Vs Sadhoo Ram and another
Allahabad High Court · (1968) 38 AWR 641
Limitation Act, 1908 — Article 139Transfer of Property Act, 1882 — Section 116
High Courts02 Aug 1968Allowed
Raghunath and Others Vs Ram Khelawan and Others
Allahabad High Court · AIR 1970 All 26 : (1968) 38 AWR 559 : (1969) RD 344
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Limitation Act, 1908 — Section 14
High Courts02 Aug 1968Partly Allowed
Beni Ram Mool Chand Vs The Sales Tax Officer and Others
Allahabad High Court · (1969) 23 STC 423
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 29
High Courts01 Aug 1968Allowed
Khacheru Singh Vs Banarsi Dass
Allahabad High Court · (1968) 38 AWR 793
Uttar Pradesh Panchayat Raj Act, 1947 — Section 89(4)
High Courts01 Aug 1968Dismissed
Tika Rajpal Singh and another Vs Basdeo
Allahabad High Court · (1968) 38 AWR 635
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(a)
High Courts31 Jul 1968Dismissed
Munna Lal and Another (in Jail) Vs State
Allahabad High Court · (1968) 38 AWR 812
Evidence Act, 1872 — Section 33