High Courts29 Aug 1968Dismissed

Ali Sher Vs State

Allahabad High Court · (1968) 38 AWR 797

Constitution of India, 1950 — Article 1, 12Defence of India Rules, 1962 — Rule 154(1), 35(6)(e)
High Courts28 Aug 1968Dismissed

Yadram Vs State

Allahabad High Court · (1968) 38 AWR 675

Prevention of Food Adulteration Act, 1954 — Section 23, 24, 9
High Courts13 Aug 1968Dismissed

Laltu Vs Ram Lal

Allahabad High Court · AIR 1969 All 583 : (1968) 38 AWR 662 : (1969) CriLJ 1464

Criminal Procedure Code, 1898 (CrPC) — Section 252(2), 256