High Courts15 Apr 1963Dismissed
Jamiluddin Khan Vs Niaz Ahmad
Allahabad High Court · AIR 1964 All 393
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1), 3(3)
COURT ARCHIVE
Allahabad High Court judgments, 1963
243 judgments · page 9 of 13
High Courts15 Apr 1963Dismissed
L. Madan Lal Haveliwala Vs L. Sunder Lal and Another
Allahabad High Court · AIR 1964 All 38
Arbitration Act, 1940 — Section 14(2), 15, 16, 17, 33Limitation Act, 1908 — Article 158
High Courts15 Apr 1963Allowed
Hira Lal and Others Vs Hari Narain and Others
Allahabad High Court · AIR 1964 All 302
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 97, Order 21 Rule 99, 115Evidence Act, 1872 — Section 101, 102, 103, 104, 13
High Courts15 Apr 1963Dismissed
Qamruddin Vs Commissioner, Sales Tax
Allahabad High Court · (1963) 14 STC 534
Uttar Pradesh Sales Tax Act, 1948 — Section 11(4), 11(6)
High Courts15 Apr 1963Dismissed
Bhika Mal Musaddi Lal Vs Commissioner of Sales Tax
Allahabad High Court · (1963) 14 STC 770
Central Sales Tax Act, 1956 — Section 3General Clauses Act, 1897 — Section 20
High Courts12 Apr 1963Dismissed
Kranti Chandra Vs Chhotelal and Others
Allahabad High Court · AIR 1964 All 425
Limitation Act, 1908 — Article 142, 144
High Courts12 Apr 1963Dismissed
Ram Babu Vs Pershadi Lal
Allahabad High Court · AIR 1964 All 192
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
High Courts11 Apr 1963Dismissed
Mithan Lal Vs Thana and Others
Allahabad High Court · AIR 1964 All 337
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 36, 38Limitation Act, 1908 — Article 182
High Courts10 Apr 1963Dismissed
Tulsabai and others Vs Mast Ram
Allahabad High Court · (1963) 04 AHC CK 0023
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts10 Apr 1963Dismissed
Tulsabai and Others Vs Mast Ram
Allahabad High Court · AIR 1964 All 373
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts09 Apr 1963Dismissed
Vishwanath Prasad Vs Malkhan Singh Sharma and Others
Allahabad High Court · AIR 1964 All 181
Representation of the People Act, 1951 — Section 90, 92, 98
High Courts09 Apr 1963
Nawabzada S.M. Ali Dabir and Another Vs Nawabzada S.M. Ali Kabir Khan and Others
Allahabad High Court · AIR 1964 All 185
Arbitration Act, 1940 — Section 14, 14(2), 17, 39, 39(1)Uttar Pradesh Court of Wards Act, 1912 — Section 58
High Courts09 Apr 1963
A. H. WHEELER and CO. PRIVATE LTD. Vs Income Tax OFFICER, ALLAHABAD.
Allahabad High Court · (1964) 51 ITR 92
Constitution of India, 1950 — Article 226
High Courts05 Apr 1963Dismissed
Nagar Mahapalika Vs Ram Niwas and Another
Allahabad High Court · AIR 1964 All 349 : (1964) CriLJ 125
Prevention of Food Adulteration Act, 1954 — Section 13(5), 16(1), 7
High Courts04 Apr 1963Disposed Of
Haji Abdul Qayum Vs Keshav Saran and Others
Allahabad High Court · AIR 1964 All 386
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 46, 48, 87A(15), 9
High Courts04 Apr 1963Partly Allowed
Gyan Chandra Mehrotra Vs University of Allahabad and Another
Allahabad High Court · AIR 1964 All 254
High Courts04 Apr 1963Dismissed
Ram Bali Vs Tulsi
Allahabad High Court · AIR 1964 All 231
Arbitration Act, 1940 — Section 30, 8, 8(1), 8(2)Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 115
High Courts03 Apr 1963Dismissed
Rashid Ali Vs Azizan
Allahabad High Court · AIR 1964 All 183
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 29(1), 3, 3(1)
High Courts02 Apr 1963Dismissed
Ram Autar and Others Vs Kaushal Kishore
Allahabad High Court · AIR 1965 All 44
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 11
High Courts01 Apr 1963Disposed Of
Dr. Sukh Deo Vs Commissioner of Sales Tax
Allahabad High Court · (1963) 14 STC 581
Uttar Pradesh Sales Tax Act, 1948 — Section 11(6)Uttar Pradesh Trade Tax Act, 1948 — Section 3