High Courts08 Mar 1963Dismissed
Smt. Pyara and Others Vs Shiv Shanker
Allahabad High Court · AIR 1963 All 476
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 96Oudh Courts Act, 1925 — Section 39Suits Valuation Act, 1887 — Section 8
COURT ARCHIVE
Allahabad High Court judgments, 1963
243 judgments · page 11 of 13
High Courts07 Mar 1963Dismissed
Shiva Nath Singh Vs State
Allahabad High Court · (1965) 35 AWR 481
Penal Code, 1860 (IPC) — Section 394, 396
High Courts06 Mar 1963
S.M. Fazlul Haq and Another Vs State
Allahabad High Court · AIR 1964 All 103 : (1964) CriLJ 324
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 183, 448, 454
High Courts05 Mar 1963Allowed
Nardev Vs Joti Saroop and Others
Allahabad High Court · AIR 1964 All 83
Representation of the People Act, 1951 — Section 79, 81, 82, 99
High Courts05 Mar 1963Disposed Of
Nardev Vs Joti Saroop and others
Allahabad High Court · (1963) 03 AHC CK 0012
Representation of the People Act, 1951 — Section 79, 81, 82, 99
High Courts27 Feb 1963Allowed
Mohan Lal Vs Sameer Kunwar
Allahabad High Court · AIR 1964 All 374
Transfer of Property Act, 1882 — Section 116
High Courts18 Feb 1963Allowed
Commissioner of Sales Tax Vs Haji Abdul Majid and Sons
Allahabad High Court · (1963) 14 STC 435
Uttar Pradesh Sales Tax Act, 1948 — Section 11Uttar Pradesh Trade Tax Act, 1948 — Section 11(6)
High Courts18 Feb 1963
Suwa Lal Pooran Mal Vs Commissioner, Sales Tax
Allahabad High Court · (1963) 14 STC 456
Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts13 Feb 1963Dismissed
SETH GUJAR MAL MODI AND OTHERS Vs COMMISSIONER OF Income Tax, UTTAR PRADESH, AND ANOTHER.
Allahabad High Court · (1963) 02 AHC CK 0012
Constitution of India, 1950 — Article 226, 32
High Courts13 Feb 1963Dismissed
Satya Paul Kalra Vs The Deputy Inspector General of Police and Others
Allahabad High Court · AIR 1964 All 121 : (1963) 6 FLR 365
Constitution of India, 1950 — Article 309Police Act, 1861 — Section 9
High Courts08 Feb 1963Dismissed
Standard Refinery Co. Vs Sales Tax Commissioner
Allahabad High Court · (1963) 14 STC 529
Uttar Pradesh Sales Tax Act, 1948 — Section 11, 11(6)
High Courts07 Feb 1963Disposed Of
Chandra Shekhar Newal Kishore Vs Commissioner of Sales Tax, U.P.
Allahabad High Court · (1963) 14 STC 443
Uttar Pradesh Sales Tax Act, 1948 — Section 11(6)Uttar Pradesh Trade Tax Act, 1948 — Section 4
High Courts06 Feb 1963Disposed Of
Udhoo Dass Vs Prem Prakash and Another
Allahabad High Court · AIR 1964 All 1
Contract Act, 1872 — Section 10, 23Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2)
High Courts05 Feb 1963Allowed
K.P. Bhargava Vs Commissioner of Sales Tax
Allahabad High Court · (1963) 14 STC 386
Uttar Pradesh Sales Tax Act, 1948 — Section 11, 4
High Courts05 Feb 1963Disposed Of
State of Uttar Pradesh Vs Sri Abdul Karim
Allahabad High Court · AIR 1963 All 556
Land Acquisition Act, 1894 — Section 18(2), 23, 24, 25, 26
High Courts04 Feb 1963Dismissed
Amar Nath Vs Ashta Bhuja Prasad
Allahabad High Court · (1963) 02 AHC CK 0007
Representation of the People Act, 1951 — Section 116, 116A, 116A(2), 81
High Courts02 Feb 1963Dismissed
Shyam Swarup Saksena Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1963 All 426
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9
High Courts01 Feb 1963Dismissed
Ram Shanker and Others Vs Lalta Prasad and Another
Allahabad High Court · AIR 1964 All 124
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151Limitation Act, 1908 — Article 168
High Courts01 Feb 1963
RADHA KISHAN Vs Income Tax OFFICER, "B" WARD, AGRA.
Allahabad High Court · (1963) 02 AHC CK 0001
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 23, 28
High Courts30 Jan 1963Dismissed
M/s. Gulshan Khandsari Udyog Vs Union of India, New Delhi through the Secretary in the Ministry of Labour and Employment and another
Allahabad High Court · (1963) 01 AHC CK 0001