COURT ARCHIVE

Allahabad High Court judgments, 1963

243 judgments · page 13 of 13

High Courts02 Jan 1963Allowed

State of U.P. Vs Sant Lal Har Prasad

Allahabad High Court · AIR 1963 All 495

Civil Procedure Code, 1908 (CPC) — Section 73, 73(3)Income Tax Act, 1922 — Section 46(2)Uttar Pradesh Sales Tax Act, 1948 — Section 8(1), 8(8)

High Courts02 Jan 1963Dismissed

Allahabad High Court · AIR 1964 All 236

Constitution of India, 1950 — Article 226Uttar Pradesh Public Land (Eviction and Recovery of Rent and Damages) Act, 1959 — Section 2

High Courts02 Jan 1963Allowed

Allahabad High Court · AIR 1964 All 323 : (1963) 7 FLR 124 : (1964) 1 LLJ 126

Workmens Compensation Act, 1923 — Section 3, 30