High Courts29 Jan 1963Allowed
Parmeshwar Dayal Vs The Addl. Commr. and Others
Allahabad High Court · AIR 1964 All 7
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1), 3(3), 7F
COURT ARCHIVE
Allahabad High Court judgments, 1963
243 judgments · page 12 of 13
High Courts28 Jan 1963Allowed
Basantlal and Co. Vs Commissioner of Sales Tax
Allahabad High Court · (1963) 14 STC 395
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts28 Jan 1963Dismissed
Magan Devi Vs State Transport Tribunal and Others
Allahabad High Court · AIR 1964 All 19
Motor Vehicles Act, 1939 — Section 54
High Courts24 Jan 1963Dismissed
Sheo Nandan Vs The State
Allahabad High Court · AIR 1964 All 139 : (1964) CriLJ 378
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 403, 417, 423Evidence Act, 1872 — Section 114, 133, 3, 9
High Courts23 Jan 1963Dismissed
Sughra Begum and Others Vs Qasim Husain
Allahabad High Court · AIR 1964 All 120
Limitation Act, 1908 — Article 182
High Courts22 Jan 1963Dismissed
R.N. Srivastava Vs Ghan Shyam Das and Another
Allahabad High Court · AIR 1964 All 18
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(1)
High Courts21 Jan 1963
State Vs Rustam Glass Works
Allahabad High Court · AIR 1965 All 124 : (1964) 15 STC 631
Constitution of India, 1950 — Article 19(1)Uttar Pradesh Sales Tax Act, 1948 — Section 8A(6)
High Courts21 Jan 1963Dismissed
Baladin Vs Inspector General of Police, U.P., Lucknow and Others
Allahabad High Court · AIR 1963 All 554 : (1963) 6 FLR 186 : (1963) 2 LLJ 101
High Courts18 Jan 1963Disposed Of
Suraj Prakash and others Vs State
Allahabad High Court · (1963) 01 AHC CK 0014
Constitution of India, 1950 — Article 14Public Gambling Act, 1867 — Section 2, 3, 4, 5, 6
High Courts18 Jan 1963Dismissed
Suraj Prakash and Others Vs State
Allahabad High Court · AIR 1964 All 95 : (1964) CriLJ 319
Constitution of India, 1950 — Article 14Public Gambling Act, 1867 — Section 2, 3, 4, 5, 6
High Courts11 Jan 1963Allowed
Kanpur Nagar Mahapalika Vs Narain Das Haribansh
Allahabad High Court · AIR 1964 All 25
Arbitration Act, 1940 — Section 17, 39(1)Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 135
High Courts11 Jan 1963Dismissed
Prabhulal Lal and Others Vs Babu Singh
Allahabad High Court · AIR 1964 All 34
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Jan 1963Allowed
State of U.P. Vs Dhanwan
Allahabad High Court · AIR 1965 All 260 : (1965) CriLJ 667
Arms Act, 1959 — Section 19, 4Evidence Act, 1872 — Section 9
High Courts10 Jan 1963Dismissed
Shiva J. Maharaj Gauri Shanker Mahadeoji Vs Durga Prasad
Allahabad High Court · AIR 1964 All 37
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
High Courts09 Jan 1963Allowed
Ram Lachman Vs J.K. Kapoor
Allahabad High Court · AIR 1965 All 80
Provincial Insolvency Act, 1920 — Section 53, 6, 9, 9(1)
High Courts07 Jan 1963Partly Allowed
Badri Dass Vs Union of India (UOI) and Another
Allahabad High Court · AIR 1963 All 346
Evidence Act, 1872 — Section 115Income Tax Act, 1922 — Section 26(2), 46(10), 46(8), 46(9), 48Sales of Goods Act, 1930 — Section 19, 20
High Courts03 Jan 1963Allowed
Kishni and Others Vs Ratna and Others
Allahabad High Court · AIR 1964 All 17
High Courts02 Jan 1963Allowed
Union of India (UOI) Vs Umesh Chandra Gupta and Others
Allahabad High Court · AIR 1963 All 601
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts02 Jan 1963Dismissed
Chhedi Lal Gupta and Others Vs Mohammad Sattar
Allahabad High Court · AIR 1963 All 448
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts02 Jan 1963Dismissed
Shri Nath and Another Vs Smt. Saraswati Devi Jaiswal
Allahabad High Court · AIR 1964 All 52
Transfer of Property Act, 1882 — Section 106